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2,935 judgments
BANARSI DAS AHLUWALIA vs THE CHIEF CONTROLLING REVENUE AUTHORITY, DELHI
CIVIL APPEAL No. 53/196528/9/1967
3 Judges
THE COMMISSIONER OF COMMERCIAL TAXES AND OTHERS ETC. vs R. S. JHAVER AND OTHERS ETC.
CIVIL APPEAL No. 150/19679/8/1967
5 Judges
M. M. IPOH & ORS. vs COMMISSIONER OF INCOME·TAX, MADRAS
CIVIL APPEAL No. 1060/196526/7/1967
3 Judges
COMMISSIONER OF INCOME-TAX BOMBAY CITY & SUBURBAN DISTRICT, BOMBAY vs HUKAMCHAND MILLS LTD. INDORE
CIVIL APPEAL No. 2178/196621/7/1967
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT AHMEDABAD vs TEJAJI FARASRAM KHARAWALLA LTD.
CIVIL APPEAL No. 2162/196619/7/1967
3 Judges
MADRAS CO-OPERATIVE CENTRAL LAND MORTGAGE BANK LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1975/196619/7/1967
3 Judges
BHANJI BAGAWANDAS vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1984/196618/7/1967
3 Judges
THE VITH INCOME-TAX OFFICER, CITY CIRCLE 11-A, BANGALORE vs K.Y. PILLAIAH & SONS
CIVIL APPEAL No. 2177/196618/7/1967
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs A. RAMAN & COMPANY
CIVIL APPEAL No. 768/196618/7/1967
3 Judges
M/S. KILLICK NIXON & COMPANY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 1919/19665/5/1967
3 Judges
PUSHALAL MANSINGHKA (P) LTD. vs COMMISSIONER OF INCOME-TAX, DELHI, RAJASTHAN & M.P.
CIVIL APPEAL No. 557/19665/5/1967
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs MAHALAKSHMI TEXTILE MILLS LTD.
CIVIL APPEAL No. 784/19665/5/1967
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs JAYANTILAL AMRATLAL, AHMEDABAD
CIVIL APPEAL No. 474/19665/5/1967
3 Judges
G. EKAMBARAPPA & ORS. vs EXCESS PROFITS TAX OFFICER, BELLARY
CIVIL APPEAL No. 185/19662/5/1967
3 Judges
COMMISSIONER OF INCOME TAX, HYDERABAD vs M/S. MOTOR AND GENERAL STORES (P.) LTD.
CIVIL APPEAL No. 819/19662/5/1967
3 Judges
KALAWATI DEVI HARLALKA vs COMMISSIONER OF INCOME-TAX, WEST BENGAL & ORS.
CIVIL APPEAL No. 1421/19661/5/1967
3 Judges
INCOME-TAX OFFICER, AGRA vs RADHA KRISHAN
CIVIL APPEAL No. 1413/196627/4/1967
2 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY-1, BOMBAY vs NATIONAL STORAGE PVT. LTD., BOMBAY
CIVIL APPEAL No. 1048/196626/4/1967
3 Judges
SUNDARAM & COMPANY (P,) LTD. MADURAI vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 2453/196625/4/1967
2 Judges
DIRECTOR OF SUPPLIES & DISPOSALS, CAI,CUTTA vs MEMBER, BOARD OF REVENUE, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 616/196624/4/1967
3 Judges
