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ITAT SC Bench
2,935 judgments
TIKA RAM & SONS LTD. ETC. vs THE COMMISSIONER OF SALES TAX U.P., LUCKNOW
CIVIL APPEAL No. 1682/196722/3/1968
3 Judges
ANGLO AMERICAN DIRECT TEA TRADING CO. LTD. vs COMMISSIONER OF AGRICULTURAL INCOME-TAX, KERALA STATE, TRIVANDRUM
CIVIL APPEAL No. 936/196610/1/1968
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. SHREE GOVERDHAN LTD. BOMBAY
CIVIL APPEAL No. 17/19679/1/1968
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs CIBA OF INDIA LTD.
CIVIL APPEAL No. 9/196715/12/1967
3 Judges
S. SANKAPPA AMD OTHERS vs THE INCOME-TAX OFFICER, CENTRAL CIRCLE II, BANGALORE
CIVIL APPEAL No. 1664/196714/12/1967
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY vs JUBILEE MILLS LTD. BOMBAY
CIVIL APPEAL No. 525/19675/12/1967
3 Judges
SWASTIK OIL MILLS LTD. vs H. B. MUNSHI, DEPUTY COMMISSIONER OF SALES TAX, BOMBAY
CIVIL APPEAL No. 637/196729/11/1967
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA vs SMT. ANUSUYA DEVI
CIVIL APPEAL No. 2457/196628/11/1967
2 Judges
NEW ERA AGENCIES (PVT.) LTD., BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY
CIVIL APPEAL No. 2462/196628/11/1967
3 Judges
KHAN BAHADUR AHMED ALLADIN & SONS vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH
CIVIL APPEAL No. 708/196624/11/1967
3 Judges
M.A. JABBAR vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD
CIVIL APPEAL No. 2514/196623/11/1967
3 Judges
SEVANTILAL MANEKLAL SHETH vs COMMISSIONER OF LNCOME-TAX (CENTRAL), BOMBAY
CIVIL APPEAL No. 2454/196622/11/1967
2 Judges
DALHOUSIE INVESTMENT TRUST COMPANY LTD. vs COMMISSIONER OF INCOME-TAX (CENTRAL), CALCUTTA
CIVIL APPEAL No. 581/196622/11/1967
3 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs DEWAS CINE CORPORATION
CIVIL APPEAL No. 2163/19668/11/1967
3 Judges
S.K. DUTTA, INCOME-TAX OFFICER & ORS. vs LAWRENCE SINGH INGTY
CIVIL APPEAL No. 809/19667/11/1967
5 Judges
T. M. KANNIYAN vs INCOME-TAX OFFICER, PONDICHERRY AND ANR.
WRIT PETITION (CIVIL) No. 49/196730/10/1967
5 Judges
V. D. DHANWATEY vs THE COMMISSIONER OF INCOME TAX, M.P. NAGPUR
CIVIL APPEAL No. 1371/196626/10/1967
5 Judges
S. RM. CT. PL. PALANI APPA CHETTIAR vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1055/196626/10/1967
5 Judges
INCOME - TAX OFFICER, TUTICORIN vs T. S. DEVINATH NADAR & ORS.
CIVIL APPEAL No. 2154/196625/10/1967
5 Judges
STRAW PRODUCTS LTD. vs INCOME-TAX OFFICER, BHOPAL & ORS.
CIVIL APPEAL No. 303/196720/10/1967
7 Judges