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ITAT SC Bench
2,935 judgments
RAJPUTANA TRADING CO. LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 1227/19675/9/1968
3 Judges
SAHU RAJESHWAR NATH vs INCOME-TAX OFFICER
CIVIL APPEAL No. 1768/19674/9/1968
3 Judges
JUGGI LAL KAMLAPAT vs COMMLISIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 968/19674/9/1968
3 Judges
C. R. NAGAPPA vs THE COMMISSIONER OF INCOME-TAX, MYSORE
CIVIL APPEAL No. 1374/19674/9/1968
3 Judges
LAKSHMIRATTAN COTTON MILLS vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 2139/19663/9/1968
3 Judges
MANSUKHLAL & BROTHERS, BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 864/19663/9/1968
2 Judges
P. N. KRISHNA IYER vs COMMISSIONER OF INCOME-TAX, KERALA
CIVIL APPEAL No. 1997/19663/9/1968
3 Judges
LAXMIPAT SINGHANIA vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 1188/196730/8/1968
3 Judges
KALVA SURYANARAYAL'LA vs INCOME-TAX OFFICER, A-3, WARD, HYDERABAD
CIVIL APPEAL No. 998/196623/8/1968
3 Judges
DAFFADAR BHAGAT SINGH & SONS vs THE INCOME-TAX OFFICER, A-WARD, FEROZEPORE
CIVIL APPEAL No. 962/196622/8/1968
2 Judges
BALADIN RAM vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 663/196621/8/1968
3 Judges
INCOME TAX OFFICER, DISTT. LL(II), KANPUR AND OTHERS vs SHRI MANI RAM ETC.
CIVIL APPEAL No. 314/196620/8/1968
3 Judges
J. P. JANI, INCOME-TAX OFFICER, CIRCLE IV, WARD-G, AHMEDABAD & ANR. vs INDUPRASAD DEVSHANKAR BHATT
CIVIL APPEAL No. 972/196720/8/1968
3 Judges
BALCHAND vs INCOME-TAX OFFICER, SAGAR
CIVIL APPEAL No. 640/196619/8/1968
2 Judges
KAPURCHAND SHRIMAL vs TAX RECOVERY OFFICER, HYDERABAD & ORS.
CIVIL APPEAL No. 1319/196614/8/1968
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs M/S. B. M. KHARWAR
CIVIL APPEAL No. 1678/196613/8/1968
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs K. B. KALIKUTTY AND ANR.
CIVIL APPEAL No. 714/19662/8/1968
3 Judges
J. K. WOOLLEN MANUFACTURERS vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 591/19672/8/1968
3 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs JAGANNATH MAHADEO PRASAD, ETC.
CIVIL APPEAL No. 1761/19672/8/1968
3 Judges
SUDHIR CHANDRA NAWN vs WEALTH-TAX OFFICER, CALCUTTA & ORS.
WRIT PETITION (CIVIL) No. 153/196723/4/1968
5 Judges