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2,935 judgments
YOGENDRA NATH NASKAR vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 690/196818/2/1969
3 Judges
V. D. M. R. M. M. R. M. MUTHIAH CHETTIAR vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1457/195814/2/1969
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs M/S. MANICK SONS
CIVIL APPEAL No. 2459/196614/2/1969
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs ALLAHABAD BANK LIMITED
CIVIL APPEAL No. 701/196814/2/1969
3 Judges
M. R. GOYEL, PROP. M/S MILKHIRAM BROS. BOMBAY vs THE COMMISSIONER OF INCOME TAX, BOMBAY CITY 1, BOMBAY
CIVIL APPEAL No. 681/196812/2/1969
3 Judges
DY. COMMISSIONER OF AGRICULTURAL INCOME TAX, AND SALES TAX,CENTRAL ZONE, ERNAKULAM vs M/S. PALAMPADAM PLANTATIONS LTD., KOTTAYAM
CIVIL APPEAL No. 1058/196712/2/1969
3 Judges
P. M. MOHAMMAD MEERAKHAN vs COMMISSIONER OF INCOME-TAX, ERNAKULAM
CIVIL APPEAL No. 1230/196712/2/1969
3 Judges
MODI SPINNING & WEAVING MILLS CO. LTD. vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE (B), MEERUT
CIVIL APPEAL No. 890/196810/2/1969
3 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs SHRI D. C. SHAH
CIVIL APPEAL No. 817/19666/2/1969
3 Judges
HOOGLY TRUST (PRIVATE) LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL AND ANDAMAN AND NICOBAR ISLANDS
CIVIL APPEAL No. 1659/19684/2/1969
3 Judges
GANESH PRASAD DIXIT vs COMMISSIONER OF SALES TAX, MADHYA PRADESH
CIVIL APPEAL No. 940/19663/2/1969
3 Judges
DURGA DAS KHANNA vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 873/196630/1/1969
3 Judges
M/S. JAIPUR UDYOG LTD. & ANR. vs COMMISSIONER OF INCOME-TAX, DELHI, RAJASTHAN AND ANOTHER
CIVIL APPEAL No. 586/196724/9/1968
3 Judges
INCOME TAX OFFICER vs M. K. MOHAMMED KUNHI
CIVIL APPEAL No. 1164/196611/9/1968
3 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs THE UNION OF TILE EXPORTS, BANGALORE
CIVIL APPEAL No. 1769/196710/9/1968
3 Judges
ORIENTAL INVESTMENT CO. (P) LTD. vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 651/196710/9/1968
3 Judges
THIRD INCOME-TAX OFFICER, MANGALORE vs M. DAMODAR BHAT
CIVIL APPEAL No. 1654/19676/9/1968
3 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs M/S. MADAN GOPAL RADHEY LAL
CIVIL APPEAL No. 1764/19676/9/1968
3 Judges
H. L. SUD, INCOME-TAX OFFICER, BOMBAY vs TATA ENGINEERING & LOCOMOTIVE CO. LTD. BOMBAY
CIVIL APPEAL No. 688/19686/9/1968
3 Judges
COMMISSIONER OF WEALTH-TAX, MADRAS vs SMT. MUTHUKRISHNA AMMAL
CIVIL APPEAL No. 1922/19676/9/1968
3 Judges