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2,935 judgments
COMMISSIONER OF INCOME-TAX (CENTRAL) CALCUTTA vs INDIA DISCOUNT CO. LTD.
CIVIL APPEAL No. 2115/19687/8/1969
3 Judges
COMMISSIONER OF INCOME-TAX, EXCESS PROFITS TAX, HYDERABAD, ANDHRA PRADESH vs V. JAGAN MOHAN RAO & ORS.
CIVIL APPEAL No. 893/196631/7/1969
3 Judges
JUGGILAL KAMLAPAT, KANPUR vs COMMISSIONER OF INCOME-TAX, LUCKNOW
CIVIL APPEAL No. 1953/196831/7/1969
3 Judges
AMARCHAND SOBHACHAND vs COMMISSIONER OF. INCOME TAX, MADRAS
CIVIL APPEAL No. 949/196629/7/1969
3 Judges
INCOME-TAX OFFICER, ALLEPPEY vs M. C. PONNOOSE & ORS.
CIVIL APPEAL No. 942/196628/7/1969
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs NALIN BEHARI LAL SINGHA ETC.
CIVIL APPEAL No. 736/196825/7/1969
3 Judges
BENARAS STATE BANK LTD. vs COMMISSIONER OF INCOME-TAX, LUCKNOW
CIVIL APPEAL No. 1033/196625/7/1969
3 Judges
INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE-B, MEERUT vs M/S. SETH BROTHERS AND ORS.
CIVIL APPEAL No. 700/196515/7/1969
2 Judges
ASSISTANT COMMISSIONER OF URBAN LAND TAX AND OTHERS vs THE BUCKINGHAM & CARNATIC CO. LTD, ETC.
CIVIL APPEAL No. 21/196911/4/1969
5 Judges
COMMISSIONER OF INCOME-TAX, CENTRAL CALCUTL'A vs GOLD MOHORE INVESTMENT CO. LTD.
CIVIL APPEAL No. 1236/19673/4/1969
5 Judges
COLLECTOR OF CUSTOMS & ORS. vs M/S. SOORAJMULL NAGARMULL & ANR.
CIVIL APPEAL No. 429/196628/3/1969
2 Judges
NETHERLANDS STEAM NAVIGATION COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 1622/196814/3/1969
2 Judges
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA, PATNA vs M/S. KIRKEND COAL COMPANY
CIVIL APPEAL No. 2456/196612/3/1969
2 Judges
COMMISSIONER OF INCOME-TAX, BIHAR vs RAMNIKLAL KOTHARI
CIVIL APPEAL No. 575/19667/3/1969
2 Judges
N. vs NARENDRANATH versus COMMISSIONER OF WEALTH TAX, ANDHRA PRADESH, HYDERABAD
CIVIL APPEAL No. 1477/19687/3/1969
3 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs S. CHENNIAPPA MUDALIAR, MADURAI
CIVIL APPEAL No. 1015/196824/2/1969
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA, NOW WEST BENGAL III vs IMPERIAL CHEMICAL INDUSTRIES (INDIA) PRIVATE LTD.
CIVIL APPEAL No. 1549/196820/2/1969
3 Judges
KARAM CHAND THAPAR & BROS. (P) LTD. vs COMMISSIONER OF INCOME-TAX, (CENTRAL) CALCUTTA
CIVIL APPEAL No. 1594/196820/2/1969
3 Judges
COMMISSIONER OJ!' INCOME-TAX, ANDHRA PRADESH, HYDERABAD vs A. DHARMA REDDY, MORTHAD
CIVIL APPEAL No. 1057/196619/2/1969
3 Judges
NEW SAVAN SUGAR & GUR REFINING CO. LTD. vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 1593/196819/2/1969
3 Judges
