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2,935 judgments
M/S. SHRI GOPAL PAPER MILLS CO. LTD. vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA
CIVIL APPEAL No. 1669/196621/4/1970
3 Judges
SIRPUR PAPER MILL LTD. vs THE COMMISSIONER OF WEALTH TAX, HYDERABAD
CIVIL APPEAL No. 2269/196620/4/1970
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA vs SHRI PREM BHAI PAREKH AND ORS.
CIVIL APPEAL No. 2272/196620/4/1970
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs KOKILA DEBI
CIVIL APPEAL No. 220/196720/4/1970
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA & ANR. vs HEMCHANDRA KAR & ORS.
CIVIL APPEAL No. 2273/196616/4/1970
3 Judges
MADHYA PRADESH INDUSTRIES LTD. vs THE INCOME-TAX OFFICER, NAGPUR
CIVIL APPEAL No. 2419/196616/4/1970
3 Judges
AGARWAL AND CO. vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 2200/19687/4/1970
3 Judges
JOINT COMMERCIAL TAX OFFICER, HARBOUR DIV. II, MADRAS vs YOUNG MENS INDIAN ASSOCIATION (REG.) MADRAS & ORS.
CIVIL APPEAL No. 1724/196712/2/1970
6 Judges
CHAMPA KUMARI SINGHI & ORS. vs THE MEMBER BOARD OF REVENUE, WEST BENGAL AND OTHERS
CIVIL APPEAL No. 564/19682/2/1970
6 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs M/S. BINODIRAM BALCHAND, LNDORE
CIVIL APPEAL No. 27/196916/12/1969
2 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs LADY KANCHANBAI
CIVIL APPEAL No. 19/196916/12/1969
2 Judges
BENGAL ENAMEL WORKS LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 2143/19689/12/1969
2 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs RN. AR. AR. VEERAPPA CHETTIAR
CIVIL APPEAL No. 2315/19664/12/1969
2 Judges
V. VENUGOPALA VARMA RAJAH vs COMMISSIONER OF INCOME-TAX, KERALA
CIVIL APPEAL No. 810/196724/9/1969
3 Judges
RAJA BAHADUR KAMAKHYA NARAIN SINGH vs COMMISSIONER OF INCOME.TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 481/19661/9/1969
2 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs SHAILA BEHARI LAL SINGHA
CIVIL APPEAL No. 2276/196821/8/1969
3 Judges
AHMED G. H. ARIFF & ORS. vs COMMISSIONER OF WEALTH TAX, CALCUTTA
CIVIL APPEAL No. 2129/196820/8/1969
3 Judges
SALES TAX OFFICER & ANR. vs SUDARSANAM IYENGAR & SONS
CIVIL APPEAL No. 1232/196813/8/1969
3 Judges
COMMISSIONER OF WEALTH-TAX, CALCUTIA, NOW WEST BENGAL II vs TUNGABHADRA INDUSTRIES LTD., CALCUTTA
CIVIL APPEAL No. 1629/19688/8/1969
3 Judges
STAR COMPANY LIMITED vs COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA
CIVIL APPEAL No. 1635/19687/8/1969
3 Judges
