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2,935 judgments
COMMISSIONER OF INCOME-TAX vs JAWAHAR LAL RASTOGI
CIVIL APPEAL No. 16/19707/5/1970
3 Judges
INDIA MACHINERY STORES (P) LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR
CIVIL APPEAL No. 376/19676/5/1970
3 Judges
A. K. T. K. M. VISHNUDATTA ANDHARJANAM REPRESENTED BY. D. vs NAMBUDIRIPAD, DESAMENGALAM. versus COMMISSIONER OF AGRICULTURAL INCOME TAXT, TRIVANDRUM
CIVIL APPEAL No. 2327/19685/5/1970
3 Judges
GOLI ESWARIAH vs COMMISSIONER OF GIFT TAX, ANDHRA PRADESH
CIVIL APPEAL No. 695/19685/5/1970
2 Judges
COMMISSIONER OF INCOME -TAX, WEST BENGAL II vs RAJASTHAN MINES LTD., CALCUTTA
CIVIL APPEAL No. 1627/19685/5/1970
3 Judges
COMMISSIONER OF INCOME TAX, BOMBAY vs MYSORE SPINNING & MFG. CO. LTD.
CIVIL APPEAL No. 1760/196730/4/1970
3 Judges
RM. RAMANATHAN CHETTIAR ETC. vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 710/196730/4/1970
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB vs KULU VALLEY TRANSPORT CO. (P) LTD.
CIVIL APPEAL No. 859/196630/4/1970
3 Judges
COMMISSIONER OF INCOME TAX WEST BENGAL vs ANWAR ALI
CIVIL APPEAL No. 2560/196629/4/1970
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs S. S. SIVAN PILLAI AND OTHERS
CIVIL APPEAL No. 2321/196629/4/1970
3 Judges
CHANDROJI RAO vs COMMISSIONER OF INCOME-TAX, M.P. NAGPUR
CIVIL APPEAL No. 505/196728/4/1970
3 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs J. P. KANODIA & CO
CIVIL APPEAL No. 193/196728/4/1970
3 Judges
PRODUCE EXCHANGE CORPORATION LTD. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 2538/196627/4/1970
3 Judges
COMMISSIONER OF INCOME TAX, PATIALA vs THE AMBALA FLOUR MILLS
CIVIL APPEAL No. 1277/196627/4/1970
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs M. V. MURUGAPPAN & ORS.
CIVIL APPEAL No. 566/196724/4/1970
3 Judges
THE COMMISSIONER OF GIFT-TAX, KERALA vs DR. GEORGE KURUVILLA
CIVIL APPEAL No. 764/196724/4/1970
3 Judges
COMMISSIONER OF INCOME-TAX, MYSORE vs SEGU BUCHIAH SETTY
CIVIL APPEAL No. 235/196723/4/1970
3 Judges
N. vs SHANMUGHAM AND CO. versus COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 294/196723/4/1970
3 Judges
THE INDIAN OVERSEAS BANK LID. vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 615/196723/4/1970
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs BIRLA BROS. (P) LTD.
CIVIL APPEAL No. 2380/196623/4/1970
3 Judges
