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ITAT SC Bench
2,935 judgments
HUSSAIN BHAI AND OTHERS vs COMMISSIONER OF INCOME TAX, MADRAS.
CIVIL APPEAL No. 1097/196716/4/1971
5 Judges
BADRI PRASAD AND ORS. ETC. vs COLLECTOR OF CENTRAL EXCISE & ORS. ETC.
TRANSFER PETITION (CIVIL) No. 24/197030/3/1971
5 Judges
ASSTT. COLLECTOR OF CUSTOMS vs CHARAN DAS MALHOTRA
CIVIL APPEAL No. 1056/196719/2/1971
2 Judges
B. SANJANA, ASSIST ANT COLLECTOR OF CENTRAL EXCISE, BOMBAY & ORS. vs ELPHINSTONE SPINNING & WEAVING MILLS CO. LTD,
CIVIL APPEAL No. 1467/196722/1/1971
2 Judges
COMMISSIONER OF INCOME TAX, CALCUTTA vs BURLOP DEALERS LTD.
CIVIL APPEAL No. 649/196721/1/1971
3 Judges
C.I.T., U.P. vs BANKEY LAL VAIDYA (DEAD) BY L.RS~
CIVIL APPEAL No. 1223/196721/1/1971
3 Judges
COMMISSIONER OF INCOME TAX, ASSAM AND. NAGALAND ETC. vs SHRI G. HYATT
CIVIL APPEAL No. 1174/196721/1/1971
3 Judges
COMMISSIONER OF LICOME-TAX, MADRAS vs T.S.PL.P. CHIDAMBARAM CHETTIAR (DEAD) THROUGH L.RS.
CIVIL APPEAL No. 365/196721/1/1971
3 Judges
STANDARD REFINERY & DISTILLERY LTD. vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 1585/196818/1/1971
2 Judges
WESTERN STATES TRADING CO. LTD. vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA
CIVIL APPEAL No. 589/196718/1/1971
3 Judges
€0MMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD vs JAYALAKSHMI RICE AND OIL MILLS CONTRACTOR CO.
CIVIL APPEAL No. 545/196715/1/1971
3 Judges
INDIAN ALUMINIUM CO. LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 24/196712/1/1971
2 Judges
ESTATE OF LATE RANGALAL JAJODIA vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 2332/196619/11/1970
5 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs INDIAN MOLASSES (P) LTD.
CIVIL APPEAL No. 2555/196612/8/1970
3 Judges
RAJ KUMAR SINGH HUKAM CHANDJI vs COMMISSIONER OF INCOME-TAX MADHYA. PRADESH
CIVIL APPEAL No. 326/196711/8/1970
3 Judges
MALEGAON ELECTRICITY CO. (P) LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 1345/196711/8/1970
3 Judges
COMMISSIONER OF INCOME-TAX, DELHL (CENTRAL) NEW DELHI vs M/S. SINGH ENGINEERING WORKS (P) LTD. KANPUR
TAX REFERENCE CASE No. 1/196911/8/1970
3 Judges
HIRDAY NARAIN vs INCOME-TAX OFFICER, BAREILLY
CIVIL APPEAL No. 193/197021/7/1970
2 Judges
CHHITTER MAL NARAIN DAS vs COMMISSIONER OF SALES TAX
CIVIL APPEAL No. 2483/196921/7/1970
2 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs SIR HUKUMCHAND MANNALAL & CO.
CIVIL APPEAL No. 1774/196920/7/1970
2 Judges