← All Benches
ITAT SC Bench
2,935 judgments
HARISHIKESH GANGULI (DEAD) vs COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1850/196718/8/1971
2 Judges
KEDARNATH JUTE MFG. CO. LTD. vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA
CIVIL APPEAL No. 1899/196717/8/1971
2 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL vs BIRLA COTTON SPINNING & WEAVING MILLS LTD. & ORS.
CIVIL APPEAL No. 1351/196817/8/1971
2 Judges
COMMISSIONER OF INCOME-TAX BOMBAY vs MAHARASHTRA SUGAR MILLS LTD. BOMBAY
CIVIL APPEAL No. 1658/196816/8/1971
2 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL. vs KAMAL BEHARI LAL SINGHA ETC.
CIVIL APPEAL No. 1667/196816/8/1971
2 Judges
SHEO NATH SINGH vs APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1477/196712/8/1971
2 Judges
CALCUTTA ELECTRIC SUPPLY CORPORATION vs COMMISSIONER OF WEALTH TAX, WEST BENGAL
CIVIL APPEAL No. 1656/196812/8/1971
2 Judges
C.I.T. ANDHRA PRADESH vs M/S TAJ MAHAL HOTEL, SECUNDERABAD
CIVIL APPEAL No. 1368/196812/8/1971
2 Judges
COMMISSIONER OF INCOME TAX BOMBAY CITY vs CHUNILAL V. MEHTA AND SONS (P) LTD.
CIVIL APPEAL No. 1535/196811/8/1971
2 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. R. HANUMANTHAPPA AND SON
CIVIL APPEAL No. 704/196810/8/1971
2 Judges
C. I. T. (CENTRAL) CALCUTTA vs ASIATIC TEXTILE LTD.
CIVIL APPEAL No. 1687/19689/8/1971
2 Judges
C.A.P. ANDIAPPAN vs C.I.T. MADRAS & ANR
CIVIL APPEAL No. 1689/19689/8/1971
2 Judges
CHINTAMANI SARAN NATHSAHDEO vs C.I.T. BIHAR & ORISSA
CIVIL APPEAL No. 1732/19675/8/1971
2 Judges
T. S. BALARAM, INCOME TAX OFFICER, COMPANY CIRCLE IV, BOMBAY vs M/S. VOLKART BROTHERS, BOMBAY
CIVIL APPEAL No. 1170/19685/8/1971
2 Judges
COMMISSIONER OF TAXES, ASSAM vs M/S. JALANNAGAR SOUTH ESTATE LTD.
CIVIL APPEAL No. 1873/19674/8/1971
2 Judges
PUNJAB PRODUCE AND TRADING CO. LTD. vs C.I.T WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 1344/196729/7/1971
2 Judges
COMMISSIONER OF WEALTH TAX, BIHAR AND ORISSA vs KIRPASHANKAR DAYASHANKAR WORAH
CIVIL APPEAL No. 1478/196729/7/1971
2 Judges
DALMIA JAIN & CO. LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA, PATNA
CIVIL APPEAL No. 1812/196729/7/1971
2 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL vs BALKRISHAN MALHOTRA
CIVIL APPEAL No. 1391/196728/7/1971
2 Judges
COMMISSIONER OF INCOME-TAX, MYSORE, BANGLORE vs THE MYSORE ELECTRICAL INDUSTRIES LTD.
CIVIL APPEAL No. 1794/197027/4/1971
5 Judges
