← All Benches
ITAT SC Bench
2,935 judgments
COMMISSIONER OF INCOME TAX, BOMBAY vs WEST COAST PAPER MILLS LTD.
CIVIL APPEAL No. 1344/197117/9/1971
2 Judges
COMMISSIONER OF LNCOME TAX, MADHYA PRADESH, NAGPUR vs HUKAMCHAND MOHANLAL
CIVIL APPEAL No. 2421/196817/9/1971
2 Judges
COMMISSIONER OF INCOME TAX, GUJARAT vs DISTRIBUTORS (BARODA) (P) LTD.
CIVIL APPEAL No. 2350/196816/9/1971
2 Judges
AHMEDABAD RANA CASTE ASSOCIATION vs COMMISSIONER OF INCOME TAX, GUJARAT
CIVIL APPEAL No. 2146/196816/9/1971
2 Judges
COMMISSIONER OF GIFT TAX, MADRAS vs N. S. GETTY CHETTIAR
CIVIL APPEAL No. 128/196816/9/1971
2 Judges
COMMISSIONER OF WEALTH TAX, RAJASTHAN vs IIER HIGHNESS MAHARANI GAYATRI DEVI OF JAIPUR
CIVIL APPEAL No. 2149/196814/9/1971
2 Judges
JODHA MAL KUTHIALA vs COMMISSIONER OF INCOME TAX, PUNJAB, JAMMU & KASHMIR, HIMACHAL PRADESH AND PATIALA
CIVIL APPEAL No. 1970/19689/9/1971
2 Judges
S. B. JAIN, I.T.O. NAGPUR vs MAHANDERA
CIVIL APPEAL No. 1301/19717/9/1971
2 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs CENTRAL INDIA INDUSTRIES LTD.
CIVIL APPEAL No. 2347/19687/9/1971
2 Judges
C.I.T., WEST BENGAL II, CALCUTTA vs M/S. ELECTRO HOUSE
CIVIL APPEAL No. 2376/19682/9/1971
2 Judges
KHANJAN LAL SEWAK RAM vs COMMISSIONER OF INCOME TAX, U.P.
CIVIL APPEAL No. 1947/196831/8/1971
2 Judges
JAIPURIA SAMLA AMALGAMATED COLLIERIES LTD. ETC. vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 1910/196831/8/1971
2 Judges
COMMISSIONER OF WEALTH TAX, WEST BENGAL vs ALUMINIUM CORPORATION LTD.
CIVIL APPEAL No. 1691/196830/8/1971
2 Judges
KARNANI PROPERTIES LTD. vs COMMISSIONER QF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 1874/196827/8/1971
2 Judges
LAKSHMIJI SUGAR MILLS CO. vs COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 1928/196827/8/1971
2 Judges
SARDAR BAHADUR S. INDRA SINGH TRUST vs COMMISSIONER OF INCOME TAX, BENGAL
CIVIL APPEAL No. 1885/196825/8/1971
2 Judges
SHREE KRISHNA AGENCY LTD. vs COMMISSIONER OF INCOME TAX CENTRAL, CALCUTTA
CIVIL APPEAL No. 1837/196824/8/1971
2 Judges
COMMISSIONER OF INCOME TAX, U.P. vs GURBUX RAI HARBUX RAI
CIVIL APPEAL No. 1225/196724/8/1971
2 Judges
S. R. Y. SIVARAM PRASAD BAHADUR vs THE COMMISSIONER OF INCOME TAX HYDERABAD
CIVIL APPEAL No. 1309/196819/8/1971
2 Judges
INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, KOZHLKODE vs POOMULLI MANAKKAL PARAMESWARAN NAMBOODRIPAD
CIVIL APPEAL No. 62/196918/8/1971
2 Judges
