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2,935 judgments

COMMISSIONER OF INCOME TAX, KERALA vs K. SRINIVASAN

CIVIL APPEAL No. 1111/19695/11/1971

3 Judges

ELLERMAN LINES LTD. vs C.I.T. WEST BENGAL, CALCUTTA

CIVIL APPEAL No. 2459/196822/10/1971

2 Judges

COL. H. H. SIR HARINDER SINGH vs C.I.T. PUNJAB, HARYANA, J.&K. & HIMACHAL PRADESH

CIVIL APPEAL No. 1488/196915/10/1971

3 Judges

COL. HIS HIGHNESS RAJA SIR HARINDER SINGH BRAR BANS BAHADUR vs COMMISSIONER OF INCOME-TAX, PUNJAB & ORS.

CIVIL APPEAL No. 34/196915/10/1971

3 Judges

C.I.T. WEST BENGAL II, CALCUTTA vs COAL SHIPMENT (P) LTD.

CIVIL APPEAL No. 1494/197114/10/1971

3 Judges

C.I.T. ANDHRA PRADESH vs C. P. SARATHY MUDALIAR

CIVIL APPEAL No. 2242/196812/10/1971

2 Judges

K. D. KAMATH & CO. vs C.I.T., BANGALORE

CIVIL APPEAL No. 1242/196811/10/1971

2 Judges

V. VENUGOPALA VARMA RAJAH vs COMMISSIONER AGRICULTURAL INCOME TAX, TRIVANDRUM, KERALA

CIVIL APPEAL No. 266/19696/10/1971

3 Judges

LALTA PRASAD KHINNI LAL vs ASSTT. COMMR, (JUDL.) SALES TAX, KANPUR & ANR.

CIVIL APPEAL No. 2571/19696/10/1971

2 Judges

COMMISSIONER OF INCOME TAX, GUJARAT vs M/S. S. C. KOTHARI

CIVIL APPEAL No. 1993/19685/10/1971

2 Judges

MORVI INDUSTRIES LTD. vs COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA

CIVIL APPEAL No. 2083/19705/10/1971

3 Judges

INSPECTOR ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, KOZHIKODE vs V. K. RAMUNNI PANIKKAR, RECEIVER OF ZOMORIN ESTATE

CIVIL APPEAL No. 1397/19695/10/1971

2 Judges

SHEKHAWATI GENERAL TRADERS LTD. vs INCOME TAX OFFICER, COMPANY CIRCLE I, JAIPUR

CIVIL APPEAL No. 2039/19684/10/1971

2 Judges

COMMISSIONER OF INCOME-TAX (CENTRAL), NEW DELHI vs M/S. S. ZORASTER & COMPANY

CIVIL APPEAL No. 2012/196824/9/1971

2 Judges

COMMISSIONER OF INCOME-TAX, BANGALORE vs C. M. JAFFAR KHAN (DECEASED) REPRESENTED BY HIS WIDOW RAHAMATHUNNISA BEGUM

CIVIL APPEAL No. 1306/196724/9/1971

2 Judges

M/S. BASTI SUGAR MILLS CO. LTD. AND ORS. vs COMMISSIONER OF INCOME TAX, DELHI & RAJASTHAN

CIVIL APPEAL No. 1364/196724/9/1971

2 Judges

MOHINI THAPAR (DEAD) BY L. RS. vs C.I.T. (CENTRAL) CALCUTTA & ORS.

CIVIL APPEAL No. 1374/197023/9/1971

3 Judges

COMMISSIONER OF INCOME TAX, ASSAM, TRIPURA, MANIPUR & NAGALAND vs M/S. RAMESHWARI LAL SANWARMAL

CIVIL APPEAL No. 1956/196922/9/1971

2 Judges

COMMISSIONER OF INCOME TAX, MADRAS vs M/S. KHODAY ESWARSA & SONS

CIVIL APPEAL No. 648/196722/9/1971

2 Judges

COMMISSIONER OF GIFT TAX KERALA vs GHEEVARGHESE. TRAVANCORE TIMBERS & PRODUCTS, KOTTAYAM

CIVIL APPEAL No. 2293/196820/9/1971

2 Judges