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ITAT SC Bench
2,935 judgments
LACHMINARAYAN MANDAL LAL vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 20/196913/9/1972
3 Judges
COMMISSIONER OF WEALTH TAX vs MAHADEO JALAN & MAHABIR PRASAD JALAN
CIVIL APPEAL No. 1135/196913/9/1972
2 Judges
C.I.T. (CENTRAL) CALCUTTA vs DAULAT RAM RAWATMULL
CIVIL APPEAL No. 1133/196912/9/1972
2 Judges
MAHABIR COMMERCIAL CO. LTD vs C.I.T. WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 450/19698/9/1972
2 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs VADILAL LALLUBHAI ETC. ETC.
CIVIL APPEAL No. 2348/196929/8/1972
3 Judges
ALUMINIUM CORPORATION OF INDIA LTD. vs COMMISSIONER OF INCOMETAX, WEST BENGAL
CIVIL APPEAL No. 394/196929/8/1972
3 Judges
M/S. E. D. SASOON & CO. LTD. BOMBAY vs THE C.I.T. BOMBAY CITY
CIVIL APPEAL No. 26/196929/8/1972
3 Judges
COMMISSIONER OF INCOME-TAX POONA vs M/S. MANNA RAMJI & CO.
CIVIL APPEAL No. 156/196929/8/1972
3 Judges
M. K. BROTHERS (P) LTD . vs C.I.T. KANPUR
CIVIL APPEAL No. 342/196929/8/1972
3 Judges
INCOME-TAX OFFICER, GORAKHPUR vs RAM PRASAD AND ORS.
CIVIL APPEAL No. 257/196928/8/1972
3 Judges
CALCUTTA TRAMWAYS CO. LTD. vs COMMISSIONER OF WEALTH TAX
CIVIL APPEAL No. 28/196928/8/1972
3 Judges
RAM PERSHAD vs COMMISSIONER OF INCOME-TAX, NEW DELHI
CIVIL APPEAL No. 1946/196824/8/1972
3 Judges
COMMISSIONER OF INCOME -TAX U.P. LUCKNOW vs M/S. GANGADHAR BAIJNATH GENERAL GANG, KANPUR
CIVIL APPEAL No. 1746/196823/8/1972
3 Judges
M/S GUZDAR KAJORA COAL-MINES LTD. CALCUTTA vs ILIE COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 2132/197031/7/1972
3 Judges
THE INDIAN ALUMINIUM CO. LTD. vs THE C.I.T., WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 1694/196829/3/1972
5 Judges
DEVIDAS VITHALDAS & CO. vs C.I.T, BOMBAY CITY
CIVIL APPEAL No. 1452/196828/1/1972
4 Judges
I. C. I. (INDIA) PRIVATE LTD. vs C. I. T., WEST BENGAL
CIVIL APPEAL No. 1308/197020/1/1972
2 Judges
COMMISSIONER OF WEALTH TAX, WEST BENGAL vs CHAMPA KUMARI SINGHI & ORS.
CIVIL APPEAL No. 1090/197119/1/1972
3 Judges
S. G. MERCANTILE CORPN. (P) LTD. vs THE C.I.T., CALCUTTA
CIVIL APPEAL No. 1748/19684/1/1972
4 Judges
PILLANI INVESTMENT CORPORATION LTD. vs I.T.O. AWARD, CALCUTTA & ANR.
CIVIL APPEAL No. 7/196823/11/1971
4 Judges