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ITAT SC Bench
2,935 judgments
MOHAN SINGH OBEROI vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 2492/196929/11/1972
3 Judges
THE TRUSTEES OF GORDHANDAS GOVINDRAM FAMILY TRUST, BOMBAY vs THE C.L.T. BOMBAY
CIVIL APPEAL No. 2382/196928/11/1972
3 Judges
TARA DEVI AGGARWAL vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2387/196927/11/1972
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA, ERNAKULAM vs TRAVANCORE SUGAR & CHEMICALS LTD.
CIVIL APPEAL No. 2161/196927/10/1972
2 Judges
K. vs A. L. M. RAMANATHAN CHETTIAR BY L.RS. versus COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1840/197211/10/1972
4 Judges
MIS. CHOWRINGHEE SALES BUREAU (P) LTD. vs C.I.T. WEST BENGAL
CIVIL APPEAL No. 168/196910/10/1972
3 Judges
THE COMMISSIONER OF SALES TAX, U.P. vs MIS. BHAGWAN INDUSTRIES (P) LTD. LUCKNOW
CIVIL APPEAL No. 2032/196910/10/1972
3 Judges
T. S. KRISHNA vs C. I. T. MADRAS
CIVIL APPEAL No. 1671/19693/10/1972
3 Judges
BRITISH INDIA CORPORATION vs COMMISSIONER OF INCOME-TAX, U.P. LUCKNOW
CIVIL APPEAL No. 1987/19693/10/1972
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs M/S. ASHOK LEYLAND LTD.
CIVIL APPEAL No. 1989/19693/10/1972
3 Judges
HIRALAL RATAN LAL vs SALES TAX OFFICER, KANPUR
C.A. No.-000821-000822 - 19713/10/1972
COMMISSIONER OF INCOME TAX vs S. N. A. S. A. ANNAMALAI CHETTIAR
CIVIL APPEAL No. 2016/196927/9/1972
4 Judges
THE COMMISSIONER OF INCOME-TAX, CALCUTTA vs GILLANDERS ARBUTHNOT & CO.
CIVIL APPEAL No. 1452/196927/9/1972
4 Judges
RAMESHWAR PRASAD BAGLA vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW
CIVIL APPEAL No. 1718/196927/9/1972
4 Judges
MEWAR SUGAR MILLS LTD., BHOPAL SAGAR vs COMMISSIONER OF INCOME-TAX, RAJASTHAN, JAIPUR
CIVIL APPEAL No. 1596/196926/9/1972
4 Judges
R. B. SETH MOOLCHAND SUGANCHAND vs THE COMMISSIONER OF INCOME-TAX, DELHI
CIVIL APPEAL No. 2020/197219/9/1972
2 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL vs M/S. ABDUL RAHIM OSMAN & CO. (INDIA) PRIVATE LIMITED
CIVIL APPEAL No. 1378/196919/9/1972
3 Judges
D.M. MANASVI vs C. I. T., GUJARAT II, AHMEDABAD
CIVIL APPEAL No. 1447/196919/9/1972
3 Judges
COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA, PATNA vs S. P. JAIN
CIVIL APPEAL No. 320/196919/9/1972
3 Judges
SALES TAX OFFICER, GANJAM & ANR. vs M/S. UTTARESWARI RICE MILLS
CIVIL APPEAL No. 1190/196918/9/1972
2 Judges
