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ITAT SC Bench

2,935 judgments

COMMISSIONER OF SALES-TAX, MADHYA PRADESH vs M/S. H.M. ESUFALI, H. M. ABDULALI, SIYAGANJ, INDORE

CIVIL APPEAL No. 1068/197018/4/1973

2 Judges

LAKSHMI KANT JHA vs COMMISSIONER OF WEALTH TAX BIHAR AND ORISSA

CIVIL APPEAL No. 296/197016/4/1973

2 Judges

SRI RAMAMOHAN MOTOR SERVICE vs COMMISSIONER OF INCOME-TAX, HYDERABAD

CIVIL APPEAL No. 471/197011/4/1973

2 Judges

COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA vs CALCUTTA DISCOUNT CO., LTD.

CIVIL APPEAL No. 495/197010/4/1973

2 Judges

COMMISSIONER OF INCOME-TAX WEST BENGAL-II, CALCUTTA vs M/S BIRLA GWALIOR (PVT.) LTD.

CIVIL APPEAL No. 242/19704/4/1973

2 Judges

THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, CENTRAL ZONE, ERNAKULAM vs M/S. KOTAK & CO., BOMBAY, ETC. ETC.

CIVIL APPEAL No. 1889/19703/4/1973

2 Judges

COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA vs M/S. HANTAPARA TEA CO., LTD., CALCUTTA

CIVIL APPEAL No. 79/19703/4/1973

2 Judges

COMMERCIAL TAX-OFFICER, BANGALORE,. ETC. ETC. vs SRI VENKATESWARA OIL MILLS & ANR. ETC. ETC.

CIVIL APPEAL No. 2593/197216/3/1973

3 Judges

COMMISSIONER OF INCOME TAX, MADRAS vs M/S. MADURAI MILLS CO. LIMITED

CIVIL APPEAL No. 1394/19709/3/1973

3 Judges

C. I. T. ANDHRA PRADESH vs M/S. VADDE PALLAIAH & CO.

CIVIL APPEAL No. 1682/19708/3/1973

3 Judges

SHEW KISSEN BHATTAR vs THE COMMISSIONER OF INCOME TAX, CALCUTTA

CIVIL APPEAL No. 1500/19705/3/1973

3 Judges

C.I.T. BIHAR & ORISSA, PATNA vs MAHARAJ KUMAR KAML SINGH

CIVIL APPEAL No. 297/197013/2/1973

3 Judges

THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, II CALCUTTA vs M/S. NAGA HILLS TEA CO. LTD.

CIVIL APPEAL No. 496/19708/2/1973

3 Judges

G. MURUGESAN & BROS. vs C.I.T. , MADRAS

CIVIL APPEAL No. 685/19708/2/1973

3 Judges

MOOSA S. MADHA & AZAM S. MADHA vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA

CIVIL APPEAL No. 491/19706/2/1973

3 Judges

THE COMMISSIONER OF INCOME-TAX, WEST BENGAL I, CALCUTTA vs M/S. VEGETABLES PRODUCTS LTD.

CIVIL APPEAL No. 497/197029/1/1973

3 Judges

PILANI INVESTMENT CORPORATION LTD. vs THE COMMISSIONER OF INCOME TAX (CENTRAL)

CIVIL APPEAL No. 2177/19699/1/1973

2 Judges

COMMISSIONER OF INCOME TAX, U.P. vs M/S. MOHD. SHAKOOR MOHD. BASHIR

CIVIL APPEAL No. 337/197012/12/1972

2 Judges

DEBRA DUN TEA CO. LTD. & ANR. vs COMMISSIONER OF INCOME TAX, U.P., LUCKNOW

CIVIL APPEAL No. 56/197012/12/1972

2 Judges

SHERE PUNJAB SILK STORES, DELHI vs COMMISSIONER OF INCOME-TAX, DELHI

CIVIL APPEAL No. 1690/196911/12/1972

2 Judges