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ITAT SC Bench
2,935 judgments
COMMISSIONER OF INCOME TAX (CENTRAL) DELHI vs HARPRASAD & CO. (P) LTD.
CIVIL APPEAL No. 494/197025/2/1975
3 Judges
MITSUI STEAMSHIP CO. LTD. vs C.I.T. WEST BENGAL, II CALCUTTA
CIVIL APPEAL No. 1072/19707/2/1975
2 Judges
HAR SHANKAR & ORS. ETC. ETC. vs THE DY. EXCISE & TAXATION COMMR. & ORS.
CIVIL APPEAL No. 365/196921/1/1975
5 Judges
COMMISSIONER OF INCOME TAX MADRAS vs SOUTHERN ROADWAYS (P) LTD.
CIVIL APPEAL No. 211/197028/11/1974
2 Judges
NONSUCH ESTATE LTD. vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1554/197021/11/1974
2 Judges
C. KRISHNA PRASAD vs C.I.T. BANGALORE
CIVIL APPEAL No. 1553/197012/11/1974
2 Judges
MAHADEVA UPENDRA SINAI ETC. ETC. vs UNION OF INDIA & ORS.
WRIT PETITION (CIVIL) No. 112/19717/11/1974
5 Judges
SINCLAIRE MURRAY & CO. (P) LTD. vs COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1357/19706/11/1974
2 Judges
COMMISSIONER OF INCOME-TAX WEST BENGAL-III, CALCUTTA vs M/S. INDIAN SUGAR MILLS ASSOCIATION
CIVIL APPEAL No. 1225/19705/11/1974
2 Judges
K. L. VARADARAJAN vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1275/19705/11/1974
2 Judges
CHALLAPALLI SUGAR LTD. vs THE COMMISSIONER OF INCOME TAX, A.P. HYDERABAD
CIVIL APPEAL No. 1353/197031/10/1974
2 Judges
COMMISSIONER OF INCOME TAX, HYDERABAD vs NAWAB MIR BARKAT ALI KHAN BAHADUR
CIVIL APPEAL No. 1184/197016/10/1974
3 Judges
INCOME TAX OFFICER, INCOME TAX-CUM-WEALTH TAX CIRCLE II, HYDERABAD vs NAWAB MIR BARKAT ALI KHAN BAHADUR
CIVIL APPEAL No. 1179/197016/10/1974
2 Judges
DIRECTOR OF INSPECTION OF INCOME TAX (INVESTIGATION) NEW DELHI AND ANOTHER vs POORAN MAL & SONS & ANOTHER
CIVIL APPEAL No. 1118/197420/9/1974
2 Judges
INSTALMENT SUPPLY PVT. LTD. vs SALES TAX OFFICER
W.P.(C) No.-000129-000131 - 19691/5/1974
RAY, A.N. (CJ) MATHEW, K.K. ALAGIRISWAMI, A. GOSWAMI, P.K. SARKARIA, R.S.
MURTHY MATCH WORKS, ETC. ETC. vs THE ASSTT. COLLECTOR OF CENTRAL EXCISE, ETC.
CIVIL APPEAL No. 1752/197017/1/1974
2 Judges
POORAN MAL ETC vs DIRECTOR OF INSPECTION (INVESTIGATION) OF INCOME-TAX MAYUR BHAVAN, NEW DELHI & OTHERS.
WRIT PETITION (CIVIL) No. 446/197114/12/1973
5 Judges
THE OFFICIAL TRUSTEE OF WEST BENGAL FOR THE TRUST OF CHITRA DASSI vs C.L.T WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2358/19684/12/1973
5 Judges
C.I.T. BOMBAY vs ONKARMAL MEGHRAJ (H.U.F.) & ORS.
CIVIL APPEAL No. 2263/196916/8/1973
2 Judges
RAGHUNATH PRASAD PODDAR ETC. vs COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1032/197025/4/1973
2 Judges
