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2,935 judgments
BHUPENDRA RATILA THAKKAR AND ANR. vs COMMISSIONER OF INCOME TAX, GUJARAT & ORS
WRIT PETITION (CIVIL) No. 96/19725/12/1975
4 Judges
AJANTHA INDUSTRIES AND ORS vs CENTRAL BOARD OF DIRECT TAXES, NEW DELHI & OTHERS
CIVIL APPEAL No. 724/19755/12/1975
3 Judges
M/S. CHIDAMBARAM MULRAJ & CO. PVT. LTD. vs COMMISSIONER OF INCOME TAX, BOMBAY CITY I
CIVIL APPEAL No. 360/197121/11/1975
2 Judges
MANDYALA GOVINDU & CO. vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH
CIVIL APPEAL No. 63/19716/10/1975
3 Judges
SURJIT LAL CHHABDA vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 1819/19706/10/1975
3 Judges
INCOME TAX OFFICER 'A' WARD, CALCUTTA vs RAMNARAYAN BHOJNAGARWALA
CIVIL APPEAL No. 318/197126/9/1975
2 Judges
INCOME TAX OFFICER 'A' WARD, INDORE vs GWALIOR RAYON SILK MANUFACTURING (WEAVING) CO. LTD., BIRLAGRAM, NAGDA
CIVIL APPEAL No. 76/197118/9/1975
2 Judges
INDIAN CHAMBERS OF COMMERCE vs C.I.T., WEST BENGAL-II, CALCUTTA
CIVIL APPEAL No. 2129/197017/9/1975
3 Judges
ISHA BEEVI ON BEHALF OF THE MINOR UMAIBEN BEEVI & ORS. vs THE TAX RECOVERY OFFICER & ADDL. P.A. TO COLLECTOR, QUILON & ORS.
CIVIL APPEAL No. 1489/19705/9/1975
3 Judges
J. K. COTTON MANUFACTURERS LTD. vs THE COMMLSSLONER OF INCOME TAX, LUCKNOW
CIVIL APPEAL No. 2203/19704/9/1975
4 Judges
SOLE TRUSTEE LOKA SHIKSHANA TRUST vs COMMISSIONER OF INCOME TAX, MYSORE
CIVIL APPEAL No. 2130/197028/8/1975
3 Judges
DAVENPORT & CO. PVT. LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 2034/197031/7/1975
3 Judges
COMMISSIONER OF INCOME TAX, NAGPUR vs SUTLEJ COTTON MILLS SUPPLY AGENCY LTD.
CIVIL APPEAL No. 1877/197025/7/1975
4 Judges
RAJA JAGDAMBIKA PRATAP NARAIN SINGH vs CENTRAL BOARD OF DIRECT TAXES & ORS.
CIVIL APPEAL No. 2166/197017/7/1975
3 Judges
SUPDT. OF TAXES, DHUBRI & ORS vs ONKARMAL NATHMAL TRUST ETC. ETC.
CIVIL APPEAL No. 140/19731/5/1975
5 Judges
C. I. T. MADRAS vs T. V. SUNDRAM IYENGAR (P) LTD.
CIVIL APPEAL No. 1392/19709/4/1975
3 Judges
C.I.T.,MADURAI vs T V SUNDARAM IYENGAR & SONS
C.A. No.-011864-011867 - 19969/4/1975
CHANDRACHUD Y.V.
COMMISSIONER OF SALES-TAX, U.P. vs MANGAL SEN SHYAM LAL
CIVIL APPEAL No. 1861/19712/4/1975
3 Judges
TIWARI KANAHAIYALAL ETC. vs THE COMMISSIONER OF INCOME TAX, DELHI
CRIMINAL APPEAL No. 28/197113/3/1975
2 Judges
MAHENDRA MILLS LTD. vs SHRI P.B. DESAI, APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX AND ANR.
CIVIL APPEAL No. 1793/19704/3/1975
3 Judges
