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2,935 judgments

COMMISSIONER OF AGRICULTURAL INCOME TAX, TRIVANDRUM vs SMT. LUCY KOCHUVAREED

CIVIL APPEAL No. 793/19717/5/1976

2 Judges

M/S. GAURI SHANKAR, CHANDRABHAN vs C.I.T., U.P., LUCKNOW

CIVIL APPEAL No. 886/19713/5/1976

2 Judges

COMMR. OF WEALTH TAX, MADRAS & ORS. vs LATE R. SRIDHARAN BY L.RS.

CIVIL APPEAL No. 1399/197029/4/1976

5 Judges

TEA ESTATE INDIA (P) LTD. vs COMMISSIONER OF INCOME-TAX

CIVIL APPEAL No. 1491/197126/4/1976

2 Judges

RAM KANAI JAMINI RANJAN PAL PVT. LTD. vs MEMBER BOARD OF REVENUE, WEST BENGAL

CIVIL APPEAL No. 669/197123/4/1976

2 Judges

COMMISSIONER OF WEALTH TAX, WEST BENGAL vs BISHWANATH CHATTERJEE AND OTHERS

CIVIL APPEAL No. 1101/19698/4/1976

5 Judges

YOGIRAJ CHARITY TRUST vs COMMISSIONER OF INCOME-TAX, NEW DELHI

CIVIL APPEAL No. 937/197130/3/1976

3 Judges

INCOME TAX OFFICER, I WARD, DIST. VI, CALCUTTA & ORS. vs LAKHMANI MEWAL DAS

CIVIL APPEAL No. 2526/197230/3/1976

2 Judges

HOMELY INDUSTRIES vs THE SALES TAX OFFICER, SECTOR V, KANPUR

CIVIL APPEAL No. 1176/197124/3/1976

2 Judges

HUKAM CHAND MILLS LTD. INDORE vs COMMISSIONER OF INCOME TAX, BOMBAY

CIVIL APPEAL No. 1062/197019/3/1976

2 Judges

AZAMJAHI MILLS LTD. HYDERABAD vs THE COMMISSIONER OF INCOME TAX, HYDERABAD

CIVIL APPEAL No. 980/197117/3/1976

2 Judges

BOARD OF REVENUE ETC. vs A. M. ANSARI ETC.

CIVIL APPEAL No. 67/196917/3/1976

3 Judges

COMMISSIONER OF WEALTH TAX vs HINDUSTAN MOTORS LIMITED

CIVIL APPEAL No. 849/197110/3/1976

2 Judges

H. H. MAHARAJ RANA HEMANT SINGHJI, DHOLPUR vs COMMISSIONER OF INCOME-TAX, RAJASTHAN

CIVIL APPEAL No. 779/197117/2/1976

2 Judges

INCOME TAX OFFICER, SHILLONG AND ANR. ETC. vs N. TAKIM ROY RYMBAI ETC. ETC.

CIVIL APPEAL No. 579/197517/2/1976

2 Judges

COMMISSIONER OF INCOME TAX BIHAR, PATNA vs SAHU JAIN LIMITED

CIVIL APPEAL No. 761/197116/2/1976

2 Judges

C.L.T., PUNJAB HARYANA, J & K, H.P. & UNION TERRITORY OF CHANDIGARH vs PANIPAT WOOLLEN & GENERAL MILLS. CO. LTD., CHANDIGARH

CIVIL APPEAL No. 622/197121/1/1976

2 Judges

MANGANESE ORE (INDIA) LTD. vs THE REGIONAL ASSISTANT COMMISSIONER OF SALES TAX, JABALPUR

CIVIL APPEAL No. 599/197519/12/1975

2 Judges

GOVINDDAS & ORS. ETC. ETC. vs INCOME TAX OFFICER & ANOTHER

CIVIL APPEAL No. 702/197518/12/1975

3 Judges

KALYANJI MAVJI & CO vs C.I.T., WEST BENGAL-II

CIVIL APPEAL No. 522/197110/12/1975

2 Judges