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2,935 judgments

SMT. HARBANS KAUR vs THE COMMISSIONER OF WEALTH TAX, JULLUNDUR

CIVIL APPEAL No. 1334/198113/1/1977

1 Judge

DEPUTY COMMISSIONER OF COMMERCIAL TAXES vs H. R. SRI RAMULU

CIVIL APPEAL No. 145/197211/1/1977

3 Judges

C.I.T. WEST BENGAL III, CALCUTTA vs SRI JAGANNATH JEE (THROUGH SHEBAITS)

CIVIL APPEAL No. 1682/197117/12/1976

2 Judges

JAIPUR MINERAL DEVELOPMENT SYNDICATE, JAIPUR vs THE COMMISSIONER OF INCOME-TAX, NEW DELHI

CIVIL APPEAL No. 74/197216/12/1976

2 Judges

COMMISSIONER OF INCOME TAX, GUJARAT-II, AHMEDABAD vs R. M. AMIN

CIVIL APPEAL No. 51/197226/11/1976

2 Judges

COMMISSIONER OF INCOME-TAX, MADRAS vs R. M. CHIDAMBARAM PILLAI ETC.

CIVIL APPEAL No. 17/197617/11/1976

2 Judges

PARASHURAM POTTERY WORKS CO. LTD. vs INCOME TAX OFFICER, CIRCLE-1, WARD A, RAJKOT, GUJARAT

CIVIL APPEAL No. 1792/197116/11/1976

2 Judges

COMMISSIONER OF INCOME TAX, MADRAS vs M/S. P. S. S. INVESTMENTS (P) LTD.

CIVIL APPEAL No. 1853/19719/11/1976

2 Judges

MC DOWELL & COMPANY LTD. ETC. vs COMMERCIAL TAX OFFICER, VII CIRCLE, HYDERABAD ETC.

CIVIL APPEAL No. 248/197625/10/1976

2 Judges

NAWN ESTATES (P) LTD. vs C. I. T., WEST BENGAL

CIVIL APPEAL No. 1760/197114/10/1976

2 Judges

INDIAN ALUMINIUM CABLES LTD. & ANR. vs EXCISE AND TAXATION OFFICER & ANR.

CIVIL APPEAL No. 415/197623/9/1976

3 Judges

P. K. BADIANI vs THE COMMISSIONER OF INCOME TAX, BOMBAY

CIVIL APPEAL No. 1695/197121/9/1976

3 Judges

DALMIA CEMENT LIMITED vs COMMISSIONER OF INCOME TAX, NEW DELHI

CIVIL APPEAL No. 1437/197110/9/1976

3 Judges

COMMISSIONER OF INCOME TAX, KANPUR vs M/S. J. K. COMMERCIAL CORPORATION LTD. ETC.

CIVIL APPEAL No. 1580/19713/9/1976

3 Judges

INCOME TAX OFFICER, LUCKNOW vs M/S. S. B. SINGHAR SINGH & SONS & ANR.

CIVIL APPEAL No. 1539/197117/8/1976

3 Judges

COMMISSIONER OF INCOME-TAX, WEST BENGAL-I, CALCUTTA vs SIMON CARVES LMITED

CIVIL APPEAL No. 1313/197317/8/1976

3 Judges

COMMISSIONER OF INCOME-TAX, LUCKNOW vs MADHO PD. JATIA

CIVIL APPEAL No. 150/197117/8/1976

3 Judges

PERFORMING RIGHT SOCIETY LTD. & ANR. vs COMMISSIONER OF INCOME-TAX & OTHERS

CIVIL APPEAL No. 488/197510/8/1976

2 Judges

COMMISSIONER OF WEALTH-TAX, ANDHRA PRADESH vs OFFICER-IN-CHARGE (COURT OF WARDS) PAIGAH

CIVIL APPEAL No. 2552/19696/8/1976

5 Judges

NARENDRAKUMAR J. MODI vs COMMISSIONER OF INCOME TAX, GUJARAT II, AHMEDABAD

CIVIL APPEAL No. 156/19714/8/1976

3 Judges