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ITAT SC Bench
2,935 judgments
SUPERINTENDENT OF TAXES, TEZPUR AND ORS. vs M/S. BORMAHAJAN TEA CO. LTD.
CIVIL APPEAL No. 602/197417/1/1978
2 Judges
VISHNU AGENCIES (PVT.) LTD. ETC. vs COMMERCIAL TAX OFFICER & ORS. ETC.
CIVIL APPEAL No. 724/197616/12/1977
7 Judges
ADDITIONAL COMMISSIONER OF INCOME TAX, GUJARAT, I, AHMEDABAD vs M/S. GURJARGRAVURES PRIVATE LIMITED
CIVIL APPEAL No. 1655/19728/11/1977
2 Judges
RAMACHANDER SHIV NARAYAN vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH, HYDERABAD
CIVIL APPEAL No. 1611/19724/11/1977
2 Judges
R. DALMIA vs C.I.T., DELHI, NEW DELHI
CIVIL APPEAL No. 1519/197121/9/1977
2 Judges
PUSHPA DEVI vs COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 1738/197130/8/1977
2 Judges
COMMISSIONER OF INCOME TAX vs DHARMODAYAN & CO., KERALA
CIVIL APPEAL No. 1521/197322/8/1977
2 Judges
R. K. MALHOTRA, I.T.O. GROUP CIRCLE II(L), AHMEDABAD vs KASTUR BHAI LALBHAI (H.U.F.)
CIVIL APPEAL No. 1977/197111/8/1977
2 Judges
COMMISSIONER OF WEALTH TAX, ANDHRA PRADESH, HYDERABAD vs TRUSTEES OF H.E.H. NIZAMS FAMILY (REMAINDER WEALTH TRUST), HYDERABAD
CIVIL APPEAL No. 467/19713/5/1977
3 Judges
TARULATA SYAM AND ORS. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 147/197228/4/1977
3 Judges
BHOPAL SUGAR INDUSTRIES LTD. vs SALES TAX OFFICER, BHOPAL
CIVIL APPEAL No. 1135/197214/4/1977
3 Judges
SHAHZADA NAND & SONS vs THE COMMISSIONER OF INCOME TAX, PATIALA
CIVIL APPEAL No. 1011/197212/4/1977
3 Judges
M/S. CARBORANDUM CO. vs C.I.T., MADRAS
CIVIL APPEAL No. 89/197511/4/1977
3 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL vs TOLLYGUNGE CLUB LTD.
CIVIL APPEAL No. 578/197215/3/1977
2 Judges
ROSHAN-DI-HATTI vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 284/19728/3/1977
3 Judges
COMMISSIONER OF INCOME TAX GUJARAT III, AHMEDABAD & ANOTHER vs KURJI JINABHAI KOTECHA
CIVIL APPEAL No. 580/197218/2/1977
2 Judges
TEXTILE MACHINERY CORPORATION LIMITED, CALCUTTA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 772/197225/1/1977
3 Judges
TRAVANCORE COCHIN CHEMICALS LIMITED vs COMMISSIONER OF INCOME-TAX, KERALA
CIVIL APPEAL No. 265/197221/1/1977
3 Judges
R. DALMIA vs COMMISSIONER OF INCOME-TAX, NEW DELHI
CIVIL APPEAL No. 283/197219/1/1977
2 Judges
SASHI PRASAD BAROOAH vs THE AGRICULTURE INCOME-TAX OFFICER, SHILLONG, ASSAM & ORS.
CIVIL APPEAL No. 245/197219/1/1977
2 Judges
