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2,935 judgments
INCOME TAX OFFICER & ORS. vs M/S. MADNANI ENGINEERING WORKS LTD., CALCUTTA
CIVIL APPEAL No. 829/19754/1/1979
2 Judges
GESTETNER DUPLICATORS (PVT.) LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 565/197814/12/1978
3 Judges
COMMISSIONER OF INCOME TAX, PATIALA vs M/S. GROZ BACKERT SABOO LTD.
CIVIL APPEAL No. 1482/197222/11/1978
2 Judges
COMMISSIONER OF INCOME TAX, (CENTRAL) DELHI, NEW DELHI vs BIJLI COTTON MILLS (P) LTD., HATHRAS DISTT., ALIGARH
CIVIL APPEAL No. 1328/19737/11/1978
2 Judges
D.S. BIST & SONS, NAINITAL vs COMMISSIONER OF INCOME TAX, DELHI CENTRAL, NEW DELHI
CIVIL APPEAL No. 1727/19723/11/1978
3 Judges
BRIJ BHUSHAN LAL PARDUMAN KUMAR ETC. vs COMMISSIONER OF INCOME TAX, HARYANA, HIMACHAL PRADESH AND NEW DELHI-III
CIVIL APPEAL No. 1701/19746/10/1978
2 Judges
COMMISSIONER OF INCOME TAX, PATIALA vs PATIALA FLOUR MILLS CO. PVT. LTD., PATIALA
CIVIL APPEAL No. 2395/19776/10/1978
3 Judges
COMMISSIONER OF SALES TAX, M.P. INDORE AND ORS. vs RADHAKRISHAN AND ORS.
CRIMINAL APPEAL No. 78/19726/10/1978
3 Judges
RAJAPALAYAM MILLS LTD. vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 1989/19776/10/1978
3 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL III, CALCUTTA vs RAJENDRA PRASAD MOODY, CALCUTTA ETC.
TAX REFERENCE CASE No. 1/19714/10/1978
3 Judges
SUTLEJ COTTON MILLS LTD vs COMMR. OF INCOME TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 1847/197227/9/1978
2 Judges
MAHANT SRI SRINIVAS RAMNUJ DAS, MAHANT OF EMAR MATH, PURI vs THE AGRICULTURAL INCOME TAX OFFICER, PURI & ANR.
CIVIL APPEAL No. 1770/197212/9/1978
3 Judges
M/S Y. L. AGARWALLA AND ORS. vs COMMISSIONER OF INCOME TAX, CENTRAL, CALCUTTA
CIVIL APPEAL No. 1112/197627/7/1978
2 Judges
DHARMAPOSHANAM CO. KERALA vs COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 6/197524/7/1978
3 Judges
DHARMADEEPTI, ALWAYE, KERALA vs THE COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 82/197524/7/1978
3 Judges
MANGALORE ELECTRIC SUPPLY CO. LTD. vs THE COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 2160/19724/5/1978
3 Judges
B. R. LTD. vs V. P. GUPTA, C.I.T., BOMBAY
CIVIL APPEAL No. 1594/19723/5/1978
2 Judges
COMMISSIONER OF INCOME TAX WEST BENGAL I, CALCUTTA vs CLIVE INSURANCE CO. LTD., CALCUTTA
CIVIL APPEAL No. 1590/19732/5/1978
3 Judges
CAMBAY ELECTRIC SUPPLY INDUSTRIAL CO. LTD. vs THE COMMISSIONER OF INCOME TAX, GUJARAT-II AHMEDABAD (AND VICE VERSA)
CIVIL APPEAL No. 785/197711/4/1978
2 Judges
TOLARAM BIJOY KUMAR vs COMMISSIONER OF INCOME TAX, ASSAM
CIVIL APPEAL No. 1980/197214/2/1978
3 Judges
