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ITAT SC Bench
2,935 judgments
JUTE INVESTMENT CO. LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2259/197210/10/1979
2 Judges
RELIANCE JUTE & INDUSTRIES LTD. vs C.I.T., WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2366/197210/10/1979
2 Judges
NIRMAL TRADING COMPANY vs COMMISSIONER OF INCOME TAX, CENTRAL (CALCUTTA)
CIVIL APPEAL No. 2310/197210/10/1979
2 Judges
COMMISSIONER-OF INCOME-TAX, ANDHRA PRADESH vs T. N. ARAVINDA REDDY
SPECIAL LEAVE PETITION (CIVIL) No. 1557/19795/10/1979
2 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs ALAGAPPA TEXTILE (COCHIN) LTD.
CIVIL APPEAL No. 2001/197819/9/1979
2 Judges
MALABAR FISHERIES CO., CALICUT vs COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 196/197319/9/1979
3 Judges
UKHARA ESTATE ZAMINDARIES (PVT.) LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 13/197319/9/1979
3 Judges
C. I. T., WEST BENGAL III, CALCUTTA vs CAREW & CO. LTD.
CIVIL APPEAL No. 2097/197813/9/1979
2 Judges
COMMISSIONER OF SALES TAX, LUCKNOW vs D. S. BIST &. ORS.
CIVIL APPEAL No. 2361/197211/9/1979
2 Judges
COMMISSIONER OF INCOME TAX, KERALA vs AMBAT ECHUKUTTY MENON
CIVIL APPEAL No. 2242/19726/9/1979
2 Judges
INDIAN AND EASTERN NEWSPAPER SOCIETY, NEW DELHI vs COMMISSIONER OF INCOME TAX, NEW DELHI
TAX REFERENCE CASE No. 1/197331/8/1979
3 Judges
RAJINDER NATH ETC. vs COMMISSIONER OF INCOME TAX, DELHI
CIVIL APPEAL No. 1864/197213/8/1979
2 Judges
BRIJ MOHAN vs COMMISSIONER OF INCOME TAX, NEW DELHI
TAX REFERENCE CASE No. 15/19753/8/1979
2 Judges
COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA vs B. N. BHATTACHARJEE & ANR.
CIVIL APPEAL No. 454/19794/5/1979
2 Judges
H. D. DEVASIA & CO., KERALA vs COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 2716/19724/5/1979
3 Judges
CLOTH TRADERS (P) LTD., ETC vs ADDL. COMMR. OF INCOME TAX, GUJARAT-I, ETC.
CIVIL APPEAL No. 117/19754/5/1979
3 Judges
SASSOON J. DAVLD & CO. (P) LTD., BOMBAY vs C.L.T., BOMBAY
CIVIL APPEAL No. 2501/19723/5/1979
2 Judges
HARDIP SINGH & ANR. vs THE INCOME TAX OFFICER, AMRITSAR & ORS.
CIVIL APPEAL No. 2390/197226/4/1979
3 Judges
MADHAV PRASAD JATIA vs COMMISSIONER OF INCOME TAX, U.P., LUCKNOW
CIVIL APPEAL No. 1831/197217/4/1979
2 Judges
COMMISSIONER OF WEALTH TAX, MYSORE vs HER HIGHNESS VIJAYABA, DOWGER MAHARANI SAHEB OF BHAVNAGAR PALACE, BHAVNAGAR & ORS.
CIVIL APPEAL No. 2170/19729/3/1979
2 Judges