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ITAT SC Bench
2,935 judgments
COMMISSIONER OF WEALTH TAX, AMRITSAR vs SURESH SETH
CIVIL APPEAL No. 768/19787/4/1981
2 Judges
COMMISSIONER OF INCOME TAX, BANGALORE ETC. ETC. vs B. C. SRINIVASA SETTY, ETC. ETC.
CIVIL APPEAL No. 1146/197519/2/1981
3 Judges
THE COMMISSIONER OF INCOME TAX, KERALA vs SMT. P.K. KOCHAMMU AMMA PEROKE
CIVIL APPEAL No. 1086/197323/9/1980
2 Judges
KISHINCHAND CHELLARAM vs THE COMMR. OF INCOME-TAX BOMBAY CITY II, BOMBAY
CIVIL APPEAL No. 2728/197216/9/1980
2 Judges
COMMISSIONER OF WEALTH TAX, LUCKNOW vs P. K. BANERJEE (DEAD) BY LRS.
CIVIL APPEAL No. 1163/19739/9/1980
2 Judges
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH HYDERABAD vs TOSHOKU LTD. GUNTUR ETC.
CIVIL APPEAL No. 782/197329/8/1980
2 Judges
L.B. SUGAR FACTORY & OIL MILLS (P) LTD. PILIBHIT vs C.L.T. U.P., LUCKNOW
CIVIL APPEAL No. 298/197326/8/1980
3 Judges
EMPIRE JUTE CO. LID. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 1197/19749/5/1980
3 Judges
COMMISSIONER OF INCOME TAX, PATIALA vs PIARA SINGH
CIVIL APPEAL No. 2752/19728/5/1980
3 Judges
ANANTHARAM VEERASINGAIAH & CO. vs COMMISSIONER OF INCOME TAX, A.P.
CIVIL APPEAL No. 2592/197215/4/1980
3 Judges
MAHALAXMI SUGAR MILLS CO. LTD. vs COMMISSIONER OF INCOME-TAX, DELHI, NEW DELHI
CIVIL APPEAL No. 2440/19729/4/1980
3 Judges
LIQUIDATOR OF MAHAMUDABAD PROPERTIES (P) LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL II, CALCUTTA
CIVIL APPEAL No. 2138/19729/4/1980
2 Judges
GRINDLAYS BANK LIMITED vs THE INCOME TAX OFFICER, H WARD COMPANIES, DISTRICT-IV, CALCUTTA AND ORS.
CIVIL APPEAL No. 2009/197815/1/1980
2 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL-II, CALCUTTA vs KALYANJI MAVJI & COMPANY
CIVIL APPEAL No. 2098/197214/1/1980
2 Judges
C.I.T., MADRAS vs K.S. RATHNASWAMY
CIVIL APPEAL No. 2007/197218/12/1979
2 Judges
RAMESHWAR LAL SANWARMAL vs COMMISSIONER OF INCOME-TAX, ASSAM
CIVIL APPEAL No. 133/19795/12/1979
2 Judges
C.I.T CENTRAL, CALCUTTA vs NATIONAL TAJ TRADERS
CIVIL APPEAL No. 171/197327/11/1979
2 Judges
ICE & GENERAL MILLS vs INCOME TAX OFFICER, CENTRAL CIRCLE II, MEERUT
CIVIL APPEAL No. 2015/197220/11/1979
2 Judges
ADDITIONAL COMMISSIONER OF INCOME-TAX GUJARAT, AHMEDABAD vs SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION, SURAT
TAX REFERENCE CASE No. 10/197519/11/1979
5 Judges
COMMISSIONER OF INCOME TAX KERALA, ERNAKULAM vs V.DAMODARAN,TRIVANDRUM
CIVIL APPEAL No. 2099/197215/10/1979
2 Judges
