ITAT SC Bench

COMMISSIONER OF INCOME-TAX BOMBAY CITY-III, BOMBAY vs SHANTILAL PRIVATE LIMITED BOMBAY

3 Judges

H.M.M LIMITED vs DIRECTOR OF ENTRY TAX, WEST BENGAL & OTHERS

3 Judges

APOORVA SHANTILAL SHAH vs COMMISSIONER OF INCOME TAX GUJARAT-I, AHMEDABAD

2 Judges

DEPUTY COMMISSIONER OF SALES TAX (LAW), BOARD OF REVENUE (TAXES), ERNAKULAM vs MOTOR INDUSTRIES CO., ERNAKULAM

2 Judges

KALLOOMAL TAPESWARI PRASAD (HUF), KANPUR vs THE C. I T., KANPUR

2 Judges

COMMISSIONER OF INCOME TAX, DELHI vs DELHI SAFE DEPOSIT CO. LTD.

2 Judges

VAZIR SULTAN TOBACCO CO. LTD. ETC. ETC. vs COMMISSIONER OF INCOME-TAX ANDHRA PRADESH, HYDERABAD

3 Judges

ASSOCIATED CEMENT CO. LTD. vs COMMERCIAL TAX OFFICER, KOTA & ORS.

3 Judges

THE ASSOTD. CEMENT COMPANIES LTD. vs THE COMMERCIAL TAX OFFICER

KAPURCHAND SHRIMAL vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH,HYDERABAD

2 Judges

SHIELA KAUSHISH vs COMMISSIONER OF INCOME-TAX, DELHI

2 Judges

SANTOSHI TEL UTPADAK KENDRA vs DEPUTY COMMISSIONER OF SALES TAX

2 Judges

BEHARILAL RAMCHARAN vs INCOME-TAX OFFICER, SPECIAL CIRCLE B WARD, KANPUR AND ANR.

3 Judges

JAMNAPRASAD KANHAIYALAL vs COMMISSIONER OF INCOME-TAX, M.P., BHOPAL

3 Judges

GANGA SARAN SONS PVT. LTD. CALCUTTA vs INCOME TAX OFFICER & ORS.

2 Judges

C.I.T. BOMBAY vs BAR COUNCIL OF MAHARASHTRA BAR COUNCIL OF INDIA BAR COUNCIL OF GUJARAT

2 Judges

COMMISSIONER OF INCOME TAX, NEW DELHI vs FEDERATION OF INDIAN CHAMBERS OF COMMERCE & INDUSTRIES, NEW DELHI

3 Judges

AHMED IBRAHIM SAHIGRA DHORAJI vs COMMISSIONER OF WEALTH TAX, GUJARAT

2 Judges

BARENDRA PRASAD RAY & ORS. vs THE INCOME-TAX OFFICER 'A' WARD FOREIGN SECTION AND ORS.

3 Judges

WEALTH TAX OFFICER, CALICUT vs C. K. MAMMED KAYI (SINCE DECEASED) THROUGH HIS L.RS. T.M. POCKER & ORS.

2 Judges