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2,935 judgments
DEPUTY COMMISSIONER OF SALES-TAX, (LAW) BOARD OF REVENUE (TAXES), ERNAKULAM vs MESSRS K. KELUKUTTY
CIVIL APPEAL No. 2585/19783/5/1985
2 Judges
MC DOWELL & COMPANY LIMITED vs THE COMMERCIAL TAX OFFICER
CIVIL APPEAL No. 570/198317/4/1985
5 Judges
ASSOCIATED CEMENT CO. LTD. vs DIRECTOR OF INSPECTION, CUSTOMS & CENTRAL EXCISE, NEW DELHI.
CIVIL APPEAL No. 1201/197229/3/1985
3 Judges
COMMISSIONER OF WEALTH-TAX ORISSA, BHUBANESHWAR. vs VYSYARAJU BADREENARAYANA MOORTHY RAJU, BERHAMPUR (GANJAM).
TAX REFERENCE CASE No. 3/197513/3/1985
3 Judges
THE COMMISSIONER OF WEALTH TAX, GUJARAT, AHMEDABAD vs KANTILAL MANILAL ETC. ETC.
CIVIL APPEAL No. 1311/197313/3/1985
2 Judges
M/S LOHIA MACHINES LIMITED AND ANR. vs UNION OF INDIA AND ORS.
WRIT PETITION (CIVIL) No. 4509/198025/1/1985
5 Judges
COMMISSIONER OF INCOME TAX, ANDHRA PRADESH vs M. CHANDRA SEKHAR
CIVIL APPEAL No. 1299/19734/12/1984
2 Judges
COMMISSIONER OF INCOME-TAX, ERNAKULAM (KERALA) vs THE OFFICIAL LIQUIDATOR, PALAI CENTRAL BANK LTD. (IN LIQUIDATION)
CIVIL APPEAL No. 2090/198016/10/1984
3 Judges
COMMISSIONER OF INCOME-TAX CALCUTTA vs DALHOUSIE PROPERTIES LTD.
CIVIL APPEAL No. 3786/198223/8/1984
2 Judges
P. JAYAPPAN vs S.K. PERUMAL, FIRST INCOME-TAX OFFICER, TUTICORIN
CRIMINAL APPEAL No. 1923/198417/8/1984
3 Judges
BHAGWAN DAS SITA RAM vs COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 1168/19735/3/1984
2 Judges
COMMISSIONER OF WEALTH TAX, KANPUR vs M/S. J.K. COTTON MANUFACTURERS LTD.
CIVIL APPEAL No. 1179/197328/2/1984
2 Judges
COMMISSIONER OF WEALTH TAX, PATNA vs RAGHUBIR NARAIN SINGH
CIVIL APPEAL No. 1233/197320/2/1984
2 Judges
COMMISSIONER OF WEALTH TAX, BIHAR, PATNA vs MAHARAJA KUMAR KAMAL SINGH
CIVIL APPEAL No. 1238/197320/2/1984
3 Judges
JUGGL LAL KAMLAPAT BANKERS & ANR. vs WEALTH TAX OFFICER SPECIAL CIRCLE C-WARD KANPUR & ORS.
CIVIL APPEAL No. 816/197815/12/1983
3 Judges
C.I.T. WEST BENGAL - III & ORS. ETC. vs ORIENTAL RUBBER WORKS ETC .
CIVIL APPEAL No. 1652/197315/11/1983
3 Judges
COMMISSIONER OF WEALTH TAX, GUJARAT vs VIMLABEN VADILAL MEHTA
CIVIL APPEAL No. 1423/197321/10/1983
2 Judges
COMMISSIONER OF WEALTH TAX GUJARAT, AHMEDABAD vs VADILAL LALLUBHAI ETC.
CIVIL APPEAL No. 1524/197321/10/1983
2 Judges
COMMISSIONER OF WEALTH TAX, MADRAS vs K. S. N. BHATT
CIVIL APPEAL No. 384/197821/10/1983
2 Judges
COMMISSIONER OF INCOME TAX, BOMBAY AND OTHERS vs MAHINDRA AND MAHINDRA LIMITED & ORS.
CIVIL APPEAL No. 3685/19822/9/1983
2 Judges
