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ITAT SC Bench
2,935 judgments
S.P. GRAMOPHONE COMPANY vs C.I.T PATIALA
CIVIL APPEAL No. 850/197429/1/1986
2 Judges
STATE BANK OF TRAVANCORE vs COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 1860/19738/1/1986
3 Judges
THE COMMISSIONER OF INCOME TAX, DELHI vs BANSI DHAR & SONS
CIVIL APPEAL No. 1668/197819/12/1985
2 Judges
MAYA RANI PUNJ vs COMMISSIONER OF INCOME TAX, DELHI,
CIVIL APPEAL No. 1943/197411/12/1985
3 Judges
SCIENTIFIC ENGLNEERING HOUSE (P) LTD. vs COMISSIONER OF INCOME TAX, ANDHRA PRADESH
CIVIL APPEAL No. 262/19741/11/1985
2 Judges
STATE BANK OF INDIA vs COMMISSIONER OF INCOME TAX, ERNAKULAM
CIVIL APPEAL No. 596/197431/10/1985
2 Judges
COMMISSIONER OF INCOME TAX WEST BENGAL - I, CALCUTTA. vs ASSOCIATED ELECTRICAL INDUSTRIES (INDIA) PRIVATE LIMITED.
CIVIL APPEAL No. 1404/197310/10/1985
2 Judges
SHREE SAJJAN MILLS LTD. vs COMMISSIONER OF INCOME TAX, M.P, BHOPAL AND ANR,
CIVIL APPEAL No. 4221/19848/10/1985
3 Judges
COMMISSIONER OF WEALTH TAX, PUNJAB, J & K, CHANDIGARH, PATIALA vs YUVRAJ AMRINDER SINGH ETC
CIVIL APPEAL No. 797/19748/10/1985
2 Judges
SMT. SAROJ AGGARWAL vs COMMISSIONER OF INCOME TAX,U.P.
CIVIL APPEAL No. 542/197430/9/1985
2 Judges
SHRL SUNIL SLDDHARTHBHAL ETC vs COMMISSIONER OF INCOME TAX, AHMEDABAD ETC.
CIVIL APPEAL No. 1841/198127/9/1985
3 Judges
DR. K. GEORGE THOMAS vs THE C. I. T. KERALA, ERNAKULAM
CIVIL APPEAL No. 295/197423/9/1985
2 Judges
M/ S. BADRI PRASAD JAGAN PRASAD vs COMMISSIONER OF INCOME TAX, U.P., LUCKNOW
CIVIL APPEAL No. 182/197420/9/1985
2 Judges
J.M. BHATIA, APPELLATE ASSISTANT COMMISSIONER OF WEALTH TAX & ORS. vs J.M. SHAH
CIVIL APPEAL No. 680/197519/9/1985
2 Judges
COMMISSIONER OF INCOME TAX PATLALA vs M/S. JAGANNATH PYARELAL
CIVIL APPEAL No. 124/197429/8/1985
2 Judges
THE COMMISSIONER OF INCOME TAX, BANGALORE vs SRI J.H. GOTLA, YADAGIRI
CIVIL APPEAL No. 1596/197329/8/1985
3 Judges
THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX & SALES TAX, ERNAKULAM vs INDIAN EXPLOSIVES LTD.
CIVIL APPEAL No. 867/197419/8/1985
3 Judges
COMMISSIONER OF INCOME TAX, KANPUR ETC. vs M/S. MOTHER INDIA REFRIGERATION INDUSTRIES (P) LTD. ETC.
CIVIL APPEAL No. 1570/197314/8/1985
3 Judges
C. I. T. CENTRAL BOMBAY vs JALAN TRADING CO. (P) LTD.
CIVIL APPEAL No. 1733/19739/8/1985
3 Judges
COMMISSIONER OF INCOME TAX, A.P. vs M/S. T.VEERABHADRA RAO, K. KOTESWARA RAO & CO.
CIVIL APPEAL No. 114/19758/7/1985
2 Judges
