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ITAT SC Bench

2,935 judgments

COMMISSIONER OF WEALTH TAX, KANPUR ETC. ETC. vs CHANDER SEN ETC.

CIVIL APPEAL No. 1668/197416/7/1986

2 Judges

MADNANI DEVELOPMENT CORPN. (P) LTD. vs COMMISSIONER OF INCOME-TAX, ORISSA

CIVIL APPEAL No. 1649/197416/7/1986

2 Judges

ANCHOR PRESSINGS (P) LTD. vs COMMISSIONER OF INCOME TAX, U.P. & ORS.

CIVIL APPEAL No. 1700/197416/7/1986

2 Judges

CENTRAL PROVINCES MANGANESE ORE CO. LTD. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1338/197415/7/1986

2 Judges

COMMISSIONER OF AGRICULTURAL INCOME-TAX, TRIVANDRUM vs KERALA ESTATE MOORIAD CHALAPURAM

CIVIL APPEAL No. 1396/197415/7/1986

2 Judges

COMMISSIONER OF INCOME-TAX, DELHI vs MAHALAXMI SUGAR MILLS CO. LTD.

CIVIL APPEAL No. 1350/197415/7/1986

2 Judges

C.I.T (CENTRAL), MADRAS vs CANARA WORKSHOPS (P) LTD., KODIALBALL, MANGALORE

CIVIL APPEAL No. 1685/197415/7/1986

2 Judges

COMMISSIONER OF INCOME-TAX, CALCUTTA vs BIJU PATNAIK

CIVIL APPEAL No. 1793/19749/5/1986

2 Judges

COMMISSIONER OF INCOME TAX, BOMBAY vs H. HOLCK LARSEN

CIVIL APPEAL No. 1954/19748/5/1986

2 Judges

INDIAN OIL CORPORATION vs INCOME TAX OFFICER, CENTRAL CIRCLE V, CALCUTTA & ORS.

CIVIL APPEAL No. 1189/19748/5/1986

2 Judges

COMMISSIONER OF INCOME TAX vs VANAZ ENGINEERING PVT.LTD

C.A. No.-004253-004253 - 19832/5/1986

K. GEORGE THOMAS vs COMMISSIONER OF INCOME- TAX, KERALA

CIVIL APPEAL No. 2916/197730/4/1986

2 Judges

COMMISSIONER OF SALES TAX, U.P. vs AURIAYA CHAMBER OF COMMERCE, ALLAHABAD

CIVIL APPEAL No. 874/197410/4/1986

2 Judges

COMMISSIONER OF INCOME-TAX, ORISSA vs ORISSA CORPORATION (P) LTD.

CIVIL APPEAL No. 1379/197419/3/1986

2 Judges

NIRANJAN & CO. P. LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL-I & OTHERS

CIVIL APPEAL No. 967/197219/3/1986

2 Judges

COMMISSIONER OF INCOME TAX U.P, LUCKNOW vs J.K. HOSIERY FACTORY, KANPUR

CIVIL APPEAL No. 1371/197419/3/1986

2 Judges

COMMISSIONER OF INCOME TAX vs SHIVAKAMI CO. PVT. LTD.

CIVIL APPEAL No. 1532/197418/3/1986

2 Judges

BAKUL CASHEW CO. & ORS. vs SALES TAX OFFICER QUILON & ANR.

CIVIL APPEAL No. 1725/197712/3/1986

2 Judges

INDO- ADEN SALT MFG. & TRADING CO. PVT. LTD. vs COMMISSIONER OF INCOME TAX, BOMBAY

CIVIL APPEAL No. 800/197412/3/1986

2 Judges

COMMISSIONER OF INCOME -TAX ANDHRA PRADESH, HYDERABAD. vs ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, HYDERABAD.

CIVIL APPEAL No. 216/19737/3/1986

2 Judges