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2,935 judgments
KUNDAN LAL SRIKISHAN MATHURA (U.P.) vs COMMISSIONER OF SALES TAX, U.P. AND ANOTHER
CIVIL APPEAL No. 625/19863/2/1987
2 Judges
COMMISSIONER OF INCOME TAX, KANPUR vs DR. R.S. GUPTA
CIVIL APPEAL No. 1713/19733/2/1987
2 Judges
COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW vs BRITISH INDIA CORPN. LTD., KANPUR
CIVIL APPEAL No. 1163/19743/2/1987
2 Judges
COMMISSIONER OF INCOME TAX vs MUSSADILAL RAM BHAROSE
CIVIL APPEAL No. 2083/197228/1/1987
2 Judges
CENTRAL WINES, HYDERABAD ETC. vs SPECIAL COMMERCIAL TAX OFFICER ETC.
CIVIL APPEAL No. 1118/19819/1/1987
2 Judges
LATE NAWAB SIR MIR OSMAN ALI KHAN vs COMMISSIONER OF WEALTH TAX, HYDERABAD
CIVIL APPEAL No. 1763/197421/10/1986
2 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs MAHARAJA BAHADUR SINGH & ORS.
CIVIL APPEAL No. 1681/197413/10/1986
2 Judges
C.I.T., ANDHRA PRADESH vs TRUSTEES OF H.E.H., THE NIZAM'S FAMILY TRUST
CIVIL APPEAL No. 1856/197430/9/1986
2 Judges
BROOKE BOND & COMPANY LTD. (NOW KNOWN AS BROOKE BOND LEIBIG LIMITED) vs C.I.T. WEST BENGAL-II, CALCUTTA
CIVIL APPEAL No. 2020/197430/9/1986
2 Judges
COMMISSIONER OF WEALTH-TAX, CALCUTTA vs O.M.M. KINNISON (DEAD) THROUGH HER EXECUTORS & TRUSTEES
CIVIL APPEAL No. 1181/197429/8/1986
2 Judges
HINDUSTAN WIRES PRODUCTS LIMITED vs COMMISSIONER OF INCOME-TAX, PATIALA
CIVIL APPEAL No. 597/19857/8/1986
2 Judges
COMMISSIONER OF INCOME TAX, KANPUR vs SARAN ENGINEERING CO. LTD.
CIVIL APPEAL No. 1599/197431/7/1986
2 Judges
COMMISSIONER OF INCOME TAX, KANPUR vs TIIE ELGIN MILLS LTD., KANPUR
CIVIL APPEAL No. 1665/197431/7/1986
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL-II, CALCUTTA vs HINDUSTAN HOUSING & LAND DEVELOPMENT TRUST LIMITED
CIVIL APPEAL No. 1126/197429/7/1986
2 Judges
COMMISSIONER OF INCOME TAX, HARYANA, HIMACHAL PRADESH & DELHI & ORS. vs TARSEM KUMAR & ANR.
CIVIL APPEAL No. 1666/197417/7/1986
2 Judges
COMMISSIONER OF INCOME TAX, BIHAR, PATNA vs AMAR SINGH GOWAMAL & SONS, JHARIA, DHANBAD
CIVIL APPEAL No. 1912/197417/7/1986
2 Judges
PATNAIK & CO. LTD. vs THE COMMISSIONER OF INCOME TAX, ORISSA
CIVIL APPEAL No. 1359/197416/7/1986
2 Judges
LAGDISH SUGAR MILLS LTD. vs THE C.I.T LUCKNOW
CIVIL APPEAL No. 1348/197416/7/1986
2 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs LAXMI SUGAR & OIL MILLS LTD.
CIVIL APPEAL No. 1613/197416/7/1986
2 Judges
C.I.T. BOMBAY CITY vs BOMBAY BURMAH TRADING CORPORATION, BOMBAY
CIVIL APPEAL No. 1/197416/7/1986
2 Judges