ITAT SC Bench

CHUHARMAL S/0 TAKARMAL MOHNANI vs COMMISSIONER OF INCOME-TAX, M.P., BHOPAL

2 Judges

ASIAN PAINTS (INDIA) LTD. vs COLLECTOR OF CENTRAL EXCISE,BOMBAY

COMMISSIONER OF INCOME TAX, vs VIKRAM COTTON MILLS LTD.

2 Judges

COMMISSIONER OF GIFT TAX, GUJARAT vs EXECUTORS & TRUSTEES OF THE ESTATE OF LATE SH. AMBALAL SARABHAI, AHMEDABAD

2 Judges

U.P. INCOME-TAX DEPARTMENT CONTINGENT PAID STAFF WELFARE ASSOCIATION vs UNION OF INDIA & ORS.

2 Judges

CENTRAL BOARD OF DIRECT TAXES AND 0THERS vs ADITYA V. BIRLA

2 Judges

SIR SHADI LAL AND SONS, SHAMLI vs COMMISSIONER OF INCOME-TAX, KANPUR

2 Judges

WAZID ALI ABID ALI, ETC. vs COMMISSIONER OF INCOME TAX, LUCKNOW, ETC.

2 Judges

GANESH DASS SREERAM, ETC. vs INCOME TAX OFFICER, 'A' WARD, SHILLONG AND OTHERS ETC.

3 Judges

SIR SHADI LAL SUGAR AND GENERAL MILLS LTD. & ANR. vs COMMISSIONER OF INCOME TAX, DELHI

2 Judges

C.I.T. GUJARAT vs ELECON ENGINEERING CO. LTD.

2 Judges

SETH BANARSI DASS GUPTA & ANR. ETC. vs COMMISSIONER OF INCOME-TAX, DELHI.

2 Judges

COMMR. OF SALES TAX vs AGRA BELTING WORKS

MISRA RANGNATH

COMMISSIONER OF INCOME-TAX, KANPUR vs BEHARI LAL RAM CHARAN LTD.

2 Judges

SMT. PADMAVATI JAIKRISHNA vs ADDL. COMMISSIONER OF INCOME TAX, GUJARAT AHMEDABAD

3 Judges

INCOME-TAX OFFICER, CALCUTTA & ORS. vs RADHESHYAM LADIA

2 Judges

COMMISSIONER OF GIFT TAX GUJARAT vs CHHOTALAL MOHANLAL

3 Judges

COMMISSIONER OF INCOME TAX, U.P. vs SHAH SADIQ AND SONS.

2 Judges

COMMISSIONER OF INCOME TAX, CALCUTTA vs T.I. & M. SALES LTD.

2 Judges

COMMISSIONER OF EXCESS PROFIT TAX, KANPUR vs KALYAN MAL PHOOL CHAND, NAGAR GANJ, KANPUR

2 Judges