← All Benches
ITAT SC Bench
2,935 judgments
M/S. GRAUER & WEIL (INDIA) LTD. ARD vs THE COLLECTOR OF CENTRAL EXCISE
C.A. No.-000785-000785 - 198616/2/1989
COMMISSIONER OF INCOME TAX, CALCUTTA vs KARAM CHAND THAPAR & BROS. (P) LTD.
CIVIL APPEAL No. 1119/197514/2/1989
2 Judges
A.R. KRISHNAMURTHY & ANR vs C.L.T. MADRAS
CIVIL APPEAL No. 2717/198510/2/1989
3 Judges
INCOME TAX OFFICER, AZAMGARH & ANR. vs MEWALAL DWARKA PRASAD & VICE VERSA
CIVIL APPEAL No. 1970/197510/2/1989
2 Judges
COMMISSIONER OF INCOME TAX, LUCKNOW vs U.P. COOPERATIVE FEDERATION LTD.
CIVIL APPEAL No. 1228/197510/2/1989
2 Judges
COMMISSIONER OF INCOME-TAX, NEW DELHI (NOW RAJASTHAN) vs EAST WEST IMPORT & EXPORT (P).LTD.,(NOW KNOWN AS ASIAN DISTRIBUTORS LTD), JAIPUR
CIVIL APPEAL No. 1294/19758/2/1989
2 Judges
COMMISSIONER OF SALES-TAX, U.P., LUCKNOW vs SUPER COTTON BOWL REFILLING WORKS & ANR.
CIVIL APPEAL No. 532/19892/2/1989
2 Judges
PETRON ENGINEERING CONSTRUCTION PVT. LTD. & ANOTHER vs CENTRAL BOARD OF DIRECT TAXES & OTHERS
CIVIL APPEAL No. 3531/198813/12/1988
2 Judges
COLLECTOR OF CENTRAL EXCISE, BOMBAY-I & ANR. vs PARLE EXPORTS (P) LTD.
CIVIL APPEAL No. 379/198822/11/1988
2 Judges
N.M. GOEL & CO vs SALES TAX OFFICER, RAJNANDGAON & ANR.
CIVIL APPEAL No. 340/198828/10/1988
2 Judges
COLLECTOR OF CENTRAL EXCISE, GUNTUR vs ANDHRA SUGAR LTD.
CIVIL APPEAL No. 1568/198826/10/1988
2 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs ITALINDIA COTTON CO. (P) LTD.
CIVIL APPEAL No. 1520/19865/9/1988
2 Judges
COMMISSIONER, SALES TAX, U.P. LUCKNOW vs ANOOP WINES, KHULDABAD, ALLAHABAD
SPECIAL LEAVE PETITION (CIVIL) No. 14274/198526/8/1988
2 Judges
COMMISSIONER OF WEALTH TAX, ALLAHABAD vs ARVIND NAROTTAM (INDL.)
CIVIL APPEAL No. 2034/19749/8/1988
2 Judges
COFFEE BOARD, KARNATAKA, BANGALORE vs COMMISSIONER OF COMMERCIAL TAXES
CIVIL APPEAL No. 4522/198511/5/1988
3 Judges
COMMISSIONER OF WEALTH-TAX, BHOPAL vs ABDUL HUSSAIN MULLA MUHAMMAD ALI (DEAD) BY L.RS.
CIVIL APPEAL No. 740/19759/5/1988
2 Judges
COMMISSIONER OF INCOME TAX, U.P.-II, LUCKNOW vs BAZPUR CO-OPERATIVE SUGAR FACTORY LTD., BAZPUR, DISTRICT NAINITAL.
CIVIL APPEAL No. 563/19756/5/1988
2 Judges
R.K. PALSHIKAR (HUF) vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, NAGPUR, BHANDARA, NAGPUR
CIVIL APPEAL No. 613/19755/5/1988
2 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY-I, BOMBAY vs ASSOCIATED CEMENT COMPANIES LTD., BOMBAY
CIVIL APPEAL No. 512/19754/5/1988
2 Judges
ALWAYE AGENCIES vs DY. COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX, ERNAKULAM
CIVIL APPEAL No. 523/19754/5/1988
2 Judges