ITAT SC Bench

DEVI CINE PROJECTOR MANUFACTURING CO., ETC. ETC. vs COMMISSIONER OF INCOME TAX

3 Judges

KESHAVJI RAVJI & CO. ETC. ETC. vs COMMISSIONER OF INCOME TAX

3 Judges

ROCHE PRODUCTS LIMITED vs COLLECTOR OF CUSTOMS AND ANOTHER

2 Judges

COLLECTOR OF CENTRAL EXCISE vs M/S. KUNDI ENGINEERING WORKS

HINDUSTAN POLYMERS ETC. ETC. vs COLLECTOR OF CENTRAL EXCISE, ETC. ETC.

3 Judges

MAHARANA MILLS PVT. LTD. vs INCOME TAX TRIBUNAL, AHMEDABAD & ORS.

2 Judges

GUJARAT TRAVANCORE AGENCY, COCHIN vs COMMISSIONER OF INCOME-TAX, KERALA, ERNAKULAM

2 Judges

ELECTRONICS CORPORATION OF INDIA LTD. vs COMMISSIONER OF INCOME TAX & ANR.

3 Judges

M/S. ELECTRONICS CORPN. OF INDIA LTD. vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME-TAX, LUCKNOW vs BAZPUR CO-OPERATIVE SUGAR FACTORY LTD.

2 Judges

COMMISSIONER OF INCOME TAX, AMRITSAR vs STRAW BOARD MANUFACTURING CO. LTD.

2 Judges

VIBHUTI GLASS WORKS vs COMMISSIONER OF INCOME TAX, LUCKNOW

2 Judges

CLAGGETT BRACHI CO. LTD., LONDON vs COMMISSIONER OF INCOME-TAX, A.P.

2 Judges

BROACH DISTT. CO-OPERATIVE COTTON SALES GINNING & PRESSING SOCIETY LTD. vs COMMISSIONER OF INCOME TAX, AHMEDABAD.

2 Judges

COMMISSIONER OF INCOME TAX, CALCUTTA vs PRAHALADRAI AGARWALA

2 Judges

ALEMBIC CHEMICAL WORKS CO. LTD. vs COMMISSIONER OF INCOME TAX, GUJARAT

2 Judges

COMMISSIONER OF INCOME TAX, BOMBAY vs RASIKLAL MANEKLAL (H.U.F.) & ORS.

2 Judges

SHUBHLAXMI MILLS LIMITED vs ADDITIONAL COMMISSIONER OF INCOME-TAX, GUJARAT

2 Judges

MRS. ARUNDHATI BALKRISHNA vs COMMISSIONER OF INCOME TAX

2 Judges

COLLECTOR OF CENTRAL EXCISE, MADRAS vs STANDARD MOTOR PRODUCTS, ETC.

3 Judges