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2,935 judgments
BABULAL NAROTIAMDAS AND ORS. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 685/197814/12/1990
2 Judges
COMMISSIONER OF INCOME TAX, CALCUTTA vs BRITISH PAINTS INDIA LTD
CIVIL APPEAL No. 1918/197613/12/1990
2 Judges
INCOME TAX OFFICER, CUTTACK AND ORS. vs BIJU PATNAIK
CIVIL APPEAL No. 571/19767/12/1990
2 Judges
MAHABIR COLD STORAGE vs COMMISSIONER OF INCOME TAX, PATNA
CIVIL APPEAL No. 469/19767/12/1990
2 Judges
RAMPUR DISTILLERY AND CHEMICALS CO. LTD. vs COMMISSIONER OF INCOME-TAX, LUCKNOW
CIVIL APPEAL No. 1762/197521/11/1990
2 Judges
COMMISSIONER OF INCOME TAX, DELHI CENTRAL vs MODI SPINNING AND WEAVING MILLS CO. LTD.
CIVIL APPEAL No. 330/197626/10/1990
2 Judges
CENTRAL BOARD OF DIRECT TAXES AND ANR. vs DR. O.N. TRIPATHI AND ORS.
CIVIL APPEAL No. 2675/198724/10/1990
3 Judges
SUTLEJ COTTON MILLS LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL III, CALCUTTA
CIVIL APPEAL No. 1467/197623/10/1990
2 Judges
BIKANER GYPSUMS LTD. vs COMMISSIONER OF INCOME TAX, RAJASTHAN
CIVIL APPEAL No. 262/197623/10/1990
3 Judges
POONJABHAI VARMALIDAS vs COMMISSIONER OF INCOME TAX, AHMEDABAD
CIVIL APPEAL No. 1431/19769/10/1990
2 Judges
INCOME TAX OFFICER, CALICUT vs SMT. N.K. SARADA THAMPATTY
CIVIL APPEAL No. 778/197614/9/1990
3 Judges
JUTE CORPORATION OF INDIA LTD. vs COMMISSIONER OF INCOME TAX AND ANR.
CIVIL APPEAL No. 1935/19814/9/1990
3 Judges
SARASWATI INDUSTRIAL SYNDICATE LTD. vs C.I.T., HARYANA, HIMACHAL PRADESH, DELHI
CIVIL APPEAL No. 91/19764/9/1990
3 Judges
SMT. KUSUM LATA SINGHAL vs COMMISSIONER OF INCOME TAX RAJASTHAN, JAIPUR AND ORS.
SPECIAL LEAVE PETITION (CIVIL) No. 15327/198916/7/1990
2 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs K.R. SADAYAPPAN
CIVIL APPEAL No. 1248/197810/7/1990
2 Judges
F.S. GANDHI (DEAD) BY LRS. vs COMMISSIONER OF WEALTH TAX, ALLAHABAD
CIVIL APPEAL No. 3752/19822/5/1990
2 Judges
SMT. SHANTI DEVI L. SINGH AND ANR. vs TAX RECOVERY OFFICER AND ORS.
CIVIL APPEAL No. 1936/199023/4/1990
2 Judges
M.B. ABDULLA vs COMMISSIONER OF INCOME-TAX, KERALA
SPECIAL LEAVE PETITION (CIVIL) No. 4973/198919/3/1990
2 Judges
AKBAR BADRUDIN JIWANI vs COLLECTOR OF CUSTOMS, BOMBAY
CIVIL APPEAL No. 3655/198914/2/1990
2 Judges
AKBAR BADRUDDIN JIWANI vs THE COLLECTOR OF CUSTOMS
C.A. No.-003655-003655 - 198914/2/1990
