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ITAT SC Bench
2,935 judgments
THE COMMISSIONER OF INCOME-TAX vs M/S KRISHNA COOPER & STEEL ROLLING MILLS
C.A. No.-001404-001404 - 197912/11/1991
NAVNIT LAL SAKAR LAL vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 1152/197829/10/1991
3 Judges
CHANDRAKANT MANILAL SHAH AND ANR. vs COMMISSIONER OF INCOME TAX, BOMBAY-II
CIVIL APPEAL No. 1187/197624/10/1991
3 Judges
COLLECTOR OF CENTRAL EXCISE JAIPUR vs ASSOCIATED STONE INDUSTRIES
C.A. No.-001355-001355 - 199417/9/1991
MAHADEO PRASAD BAIS (DEAD} vs INCOME-TAX OFFICER 'A' WARD, GORAKHPUR AND ATJR.
CIVIL APPEAL No. 1934/197812/9/1991
3 Judges
COMMISSIONER OF INCOME TAX, GUJARAT vs CELLULOSE PRODUCTS OF INDIA LTD.
CIVIL APPEAL No. 1314/19764/9/1991
3 Judges
THE COLLECTOR OF CENTRAL EXCISE, MADRAS vs M/S M.M. RUBBER & CO
C.A. No.-006071-006071 - 19904/9/1991
CENTRAL PROVINCES MANGANESE ORE. CO. LTD. vs I.T.O., NAGPUR
CIVIL APPEAL No. 565/197620/8/1991
2 Judges
VANIA SILK MILLS (P) LTD. vs COMMISSIONER OF INCOME-TAX, AHMEDABAD
CIVIL APPEAL No. 1106/197614/8/1991
2 Judges
DELHI COLD STORAGE PRIVATE LTD. vs COMMISSIONER OF INCOME TAX, NEW DELHI
C.A. No.-003164-003164 - 199114/8/1991
D.H. BROTHERS PVT. LTD. vs COMMISSIONER OF SALES TAX, U.P. LUCKNOW
CIVIL APPEAL No. 5047/19858/8/1991
2 Judges
ATTAR SINGH GURMUKH SINGH vs INCOME TAX OFFICER, LUDHIANA ETC.
CIVIL APPEAL No. 11/19917/8/1991
2 Judges
VIJAYA LAXMI SUGAR MILLS LTD. vs COMMISSIONER OF INCOME TAX, KANPUR
CIVIL APPEAL No. 1103/19796/8/1991
3 Judges
BADAL RAM LAXMI NARAIN vs C.I.T. LUCKNOW
CIVIL APPEAL No. 657/197912/7/1991
2 Judges
COMMISSIONER OF GIFT TAX, ERNAKULAM vs ABDUL KARIM MOHD. (DEAD) BY LRS.
CIVIL APPEAL No. 526/197910/7/1991
2 Judges
MOTILAL CHHADAMI LAL JAIN vs COMMISSIONER OF INCOME TAX, DELHI ETC.
CIVIL APPEAL No. 1426/19758/4/1991
3 Judges
GARDEN SILK WEAVING FACTORY, SURAT vs COMMISSIONER OF INCOME TAX, GUJARAT, AHMEDABAD
CIVIL APPEAL No. 1249/197522/3/1991
2 Judges
A.L.A. FIRM vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 570/197621/2/1991
3 Judges
RAJRATHA NARANBHAI MILLS. CO. LTD. vs SALES TAX OFFICER, PETLAD
CIVIL APPEAL No. 2891/197719/2/1991
2 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL vs WESMAN ENGG. CO. (P.) LTD.
CIVIL APPEAL No. 1535/197824/1/1991
2 Judges
