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2,935 judgments

C.I.T., BOMBAY vs GWALIOR RAYON SILK MANUFACTURING CO. LTD.

CIVIL APPEAL No. 2916/198029/4/1992

2 Judges

M.R. PRATAP vs V.M. MUTHUKRISHNAN, INCOME-TAX OFFICER, CENTRAL - III, MADRAS

CRIMINAL APPEAL No. 383/197929/4/1992

2 Judges

COMMISSIONER OF INCOME-TAX(CENTRAL) vs M/S. GWALIOR RAYON SILK MFG.(WVG.)CO.LTD

C.A. No.-002916-002916 - 198029/4/1992

ADDL. COMMISSIONER OF INCOME TAX, GUJARAT vs I.M. PATEL AND CO.

CIVIL APPEAL No. 2626/197928/4/1992

2 Judges

BAJAJ TEMPO LTD., BOMBAY vs COMMISSIONER OF INCOME TAX, BOMBAY CITY-III, BOMBAY

CIVIL APPEAL No. 1211/198224/4/1992

2 Judges

SHRIMANT PADMARAJE R. KADAMBANDE vs COMMISSIONER OF INCOME TAX, PUNE

CIVIL APPEAL No. 2201/197922/4/1992

2 Judges

SHRIMAND PADMARAJA R. KADAMBANDA, DHULIA vs THE COMMNR. OF INCOME TAX, PUNE

C.A. No.-002201-002203 - 197922/4/1992

COMMISSIONER OF INCOME TAX, LUCKNOW vs ONKAR SARAN AND SONS

CIVIL APPEAL No. 678/197713/3/1992

3 Judges

COMMISSIONER OF SALES TAX, BOMBAY ETC.ETC. vs BHARAT PETROLEUM CORPORATION LTD. ETC. ETC.

CIVIL APPEAL No. 1031/197918/2/1992

3 Judges

M/S.VIJAY ENTERPRISES vs SALES TAX OFFICER

SLP(C) No.-008543-008543 - 199011/2/1992

REDDY K. JAYACHANDRA (J)

CONTINENTAL CONSTRUCTION LTD. vs COMMISSIONER OF INCOME-TAX, CENTRAL-I

CIVIL APPEAL No. 3458/199015/1/1992

3 Judges

SAHARANPUR ELECTRIC SUPPLY CO. LID. ETC. ETC. vs COMMISSIONER OF INCOME-TAX ETC. ETC.

CIVIL APPEAL No. 1861/197715/1/1992

2 Judges

SK. AR. K. AR. SOMASUNDRAM CHETTIAR AND CO. MADURAI vs COMMISSIONER OF INCOME TAX. MADRAS

CIVIL APPEAL No. 1109/197615/1/1992

2 Judges

M/S.SK.AR.K.AR.SOMASUNDARAM CHETTIAR&CO. vs COMMISSIONER OF INCOME TAX, MADRAS

C.A. No.-001109-001109 - 197615/1/1992

INDIAN TUBE CO. (P) LTD vs COMMISSIONER OF INCOME-TAX, CALCUTTA

CIVIL APPEAL No. 1254/197614/1/1992

2 Judges

THE INDIAN TUBE COMPANY LIMITED vs THE COMMISSIONER OF INCOME TAX

C.A. No.-001254-001254 - 197614/1/1992

COMMISSIONER OF INCOME-TAX, GUJARAT vs ARVIND MILLS LTD.

CIVIL APPEAL No. 1207/197810/12/1991

3 Judges

RADHASOAMI SATSANG, SAOMI BAGH,AGRA vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 10574/198315/11/1991

2 Judges

M/S.RADHA-SAOMI SAT SANG,SAOMI BAGH,AGRA vs COMMISSIONER OF INCOME TAX

C.A. No.-010574-010583 - 198315/11/1991

COMMISSIONER OF INCOME-TAX, HARYANA ETC. ETC. vs KRISHNA COPPER STEEL ROLLING MILLS JAGADHRI ETC. ETC.

CIVIL APPEAL No. 104/197912/11/1991

3 Judges