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ITAT SC Bench
2,935 judgments
ASSOCIATED CEMENT COMPANY LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR, PATNA AND ANR.
CIVIL APPEAL No. 2860/197923/3/1993
2 Judges
THE ASSOCIATED CEMENT COMPANY LTD. vs THE COMMISSIONER OF INCOME TAX
C.A. No.-002860-002860 - 197923/3/1993
CHHATHU RAM AND ORS. ETC. ETC. vs COMMISSIONER OF INCOME TAX, BIHAR, PATNA AND ORS.
CIVIL APPEAL No. 1453/19803/3/1993
2 Judges
COMMISSIONER OF INCOME TAX, CALCUTTA vs BRAITHWAITE AND CO. LTD.
CIVIL APPEAL No. 1054/19773/3/1993
2 Judges
KARAMCHAND PREMCHAND PVT. LTD. vs COMMISSIONER OF INCOME TAX, GUJARAT
CIVIL APPEAL No. 2230/197725/2/1993
2 Judges
STANDARD TRIUMPH MOTOR CO. LTD. vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 1022/198225/2/1993
2 Judges
EMIL WEBBER vs COMMISSIONER OF INCOME TAX, V AND M, NAGPUR
CIVIL APPEAL No. 3115/198019/2/1993
2 Judges
SHRI EMIL WEBBER vs COMMISSIONER OF INCOME TAX,V&M,NAGPUR
C.A. No.-003115-003116 - 198019/2/1993
COMMISSIONER OF WEALTH TAX vs DR. KARAN SINGH
C.A. No.-001290-001293 - 19854/2/1993
SHARMA, L.M. (CJ) PANDIAN, S.R. (J) MOHAN, S. (J) JEEVAN REDDY, B.P. (J) BHARUCHA S.P. (J)
THE COMMISSIONER OF INCOME TAX vs SHRI DHADI SAHU
C.A. No.-001788-001789 - 197718/11/1992
ESCORTS LIMITED AND ANR. ETC. ETC. vs UNION OF INDIA AND ORS.
WRIT PETITION (CIVIL) No. 90/198122/10/1992
3 Judges
COMMISSIONER OF INCOME-TAX vs SUN ENGINEERING WORKS (P) LTD.
CIVIL APPEAL No. 3251/197917/9/1992
2 Judges
THERMAX PRIVATE LIMITED vs COLLECTOR OF CUSTOMS (BOMBAY) NEW CUSTOMS HOUSE
CIVIL APPEAL No. 4693/199019/8/1992
3 Judges
THERMAX PVT. LTD. vs THE COLLECTOR OF CUSTOMS, BOMBAY
C.A. No.-004693-004694 - 199019/8/1992
THE COMMNR. OF SALES TAX, U.P. vs M/S BAKHTAWAR LAL KAILASH CHAND ARHTI
C.A. No.-004560-004562 - 19905/8/1992
JEEVAN REDDY B.P. (J)
GODREJ & BOYCE MFG.CO.PVT.LTD. vs COMMISSIONER OF SALES TAX
C.A. No.-000800-000801 - 197730/7/1992
JEEVAN REDDY B.P. (J)
GANGABAI CHARITIES vs COMMISSIONER OF INCOME-TAX
C.A. No.-010803-010805 - 198324/7/1992
ARVIND MILLS LTD. vs C.I.T. AHMEDABAD
C.A. No.-001836-001836 - 197721/7/1992
RAY G.N. (J)
M.J.EXPORTS LTD. vs CUSTOMS,EX.&GOLD(CONTROL)APP.TRI
C.A. No.-004105-004105 - 199114/5/1992
R.K. DEO vs COMMISSIONER OF WEALTH-TAX, ORISSA.
CIVIL APPEAL No. 788/197712/5/1992
2 Judges
