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ITAT SC Bench

2,935 judgments

PHOOL CHAND BAJRANG LAL AND ANR. vs INCOME TAX OFFICER AND ANR.

CIVIL APPEAL No. 1235/197713/7/1993

2 Judges

M/S SARU SMELTING (P) LTD. vs THE COMMISSIONER OF SALES TAX, LUCKNOW

C.A. No.-000266-000266 - 198013/5/1993

YOGESHWAR DAYAL (J)

BHARAT BEEDI WORKS (PRIVATE) LIMITED AND ANR. vs COMMISSIONER OF INCOME-TAX

CIVIL APPEAL No. 1452/19877/5/1993

2 Judges

M.S.P NADAR SONS, VIRUDHU NAGAR vs COMMISSIONER OF INCOME TAX (CENTRAL), MADRAS

CIVIL APPEAL No. 4851/199028/4/1993

2 Judges

OSWAL AGRO MILLS LTD. vs COLLECTOR OF CENTRAL EXCISE AND ORS.

CIVIL APPEAL No. 2702/198427/4/1993

2 Judges

BENGAL IRON CORPORATION vs COMMERCIAL TAX OFFICER

C.A. No.-004474-004474 - 199227/4/1993

JEEVAN REDDY B.P. (J)

COMMISSIONER OF INCOME TAX, MADRAS vs G.R. KARTHIKEYAN, COIMBATORE

CIVIL APPEAL No. 3908/198322/4/1993

2 Judges

COMMISSIONER OF INCOME TAX. BOMBAY vs INDIAN ENGINEERING AND COMMERCIAL CORPN. PVT. LTD.

CIVIL APPEAL No. 1583/197713/4/1993

2 Judges

THE COMMISSIONER OF INCOME TAX, BOMBAY. vs M/S. INDIAN ENGG. & COM.CORP. P. LTD

C.A. No.-001583-001584 - 197713/4/1993

CIT, MADRAS vs BRAKES INDIA LTD.

CIVIL APPEAL No. 1287/19826/4/1993

2 Judges

SALEM COOPERATIVE CENTRAL BANK LIMITED vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 2169/19936/4/1993

2 Judges

PRAKASH COTION MILLS PVT. LTD. vs COMMISSIONER OF INCOME TAX (CENTRAL) BOMBAY

CIVIL APPEAL No. 1279/19776/4/1993

2 Judges

COMMR. OF INCOME TAX, MADRAS vs BRAKES INDIA LTD., MADRAS

C.A. No.-001287-001287 - 19826/4/1993

PRAKASH COTTON MILLS PRIVATE LIMITED vs THE COMMISSIONER OF INCOME TAX(CENTRAL)

C.A. No.-001279-001279 - 19776/4/1993

EMPIRE STORES vs INCOME TAX OFFICER

SLP(C) No.-001244-001244 - 19932/4/1993

COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA ETC. ETC. vs AMRITSAR TRANSPORT COMPANY PRIVATE LIMITED AND ANR.

CIVIL APPEAL No. 3522/197931/3/1993

2 Judges

COMMR. OF INCOME TAX (CENTRAL),LUDHIANA vs M/S, AMRITSAR TRASPORT CO.PVT. LTD

C.A. No.-003522-003522 - 197931/3/1993

UNIVERSAL RADIATORS, COIMBATORE vs COMMISSIONER OF INCOME TAX, TAMIL NADU

CIVIL APPEAL No. 5897/198330/3/1993

2 Judges

NAGARMAL BAIJNATH vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 156/197926/3/1993

2 Judges

M/S NAGARMAL BAIJNATH vs COMMISSIONER OF INCOME TAX

C.A. No.-000156-000157 - 197926/3/1993