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2,935 judgments

M/S ASTRA PHARMACEUTICALS PVT.LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-003403-003403 - 198716/12/1994

M/S. BALLARPUR INDUSTRIES LTD. vs THE COLLECTOR OF CUSTOMS(APPEALS)

C.A. No.-002288-002288 - 198614/12/1994

COMMISSIONER OF WEALTH TAX vs M/S. SHRAVAN KUMAR SWARUP AND SONS, ETC. ETC.

CIVIL APPEAL No. 6367/199422/9/1994

2 Judges

COMMISSIONER OF INCOME TAX, HYD. vs M/S. P.J. CHEMICALS LTD

C.A. No.-002474-002474 - 199114/9/1994

J.K. SYNTHETICS LTD. vs THE COMMERCIAL TAXES OFFICER

CIVIL APPEAL No. 3414/19829/5/1994

5 Judges

COMMISSIONER OF INCOME TAX, GUJARAT, AHMEDABAD vs SMT. KAMALTNI KHATAU

CIVIL APPEAL No. 2145/19789/5/1994

3 Judges

ITC BHADRACHALAM PAPER BOARDS LTD vs COLLECTOR OF CENTRAL EXCISE, HYDERABAD.

CIVIL APPEAL No. 4990/199115/4/1994

2 Judges

BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LTD. (NOW KNOWN AS BHARAT PETROLEUM CORPORATION LTD.) vs THE COMMISSIONER OF INCOME TAX (CENTRAL), CALCUTTA

CIVIL APPEAL No. 1325/19796/4/1994

2 Judges

C.W.S. (INDIA) LIMITED vs THE COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 677/19871/3/1994

2 Judges

BHARAT HARI SINGHANIA vs COMMR. OF WEALTH TAX (CENTRAL)

W.P.(C) No.-001213-001213 - 199016/2/1994

THE PRINTERS (MYSORE) LTD. AND ANR. vs ASSTT. COMMERCIAL TAX OFFICER AND ORS.

CIVIL APPEAL No. 1550/19857/2/1994

2 Judges

COMMISSIONER OF INCOME TAX, MADRAS vs EXPRESS NEWSPAPER LTD.

CIVIL APPEAL No. 2841/199311/1/1994

3 Judges

H.H. SIR RAMA VARMA (DEAD) BY L.RS. vs COMMISSIONER OF INCOME-TAX, KERALA

CIVIL APPEAL No. 1489/19792/11/1993

2 Judges

COMMISSIONER OF INCOME TAX vs RAM KUMAR AGGARWAL AND BROS.

CIVIL APPEAL No. 1453/19762/11/1993

2 Judges

THE C.L.T., GUJARAT-I, AHMEDABAD vs THE AHMEDABAD COTTON MFG. CO. LTD. & ORS.

CIVIL APPEAL No. 2123/197715/10/1993

2 Judges

SHRIYANS PRASAD JAIN (DEAD) BY LRS. vs INCOME TAX OFFICER AND ORS.

CIVIL APPEAL No. 2702/197914/9/1993

2 Judges

SMT. SARIFABIBI MOHMED IBRAHIM AND ORS. vs COMMISSIONER OF INCOME TAX, GUJARAT

CIVIL APPEAL No. 4001/198214/9/1993

2 Judges

THE COMMISSIONER OF INCOME TAX, ORISSA vs N.C. BUDHARAJA & COMPANY AND ANR. ETC. ETC.

CIVIL APPEAL No. 4238/19837/9/1993

2 Judges

VARKEY CHACKO vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1151/198224/8/1993

2 Judges

SABARKANTHA ZILLA KHARID vs SANGH LTD versus COMMISSIONER OF INCOME TAX

ARBITRATION PETITION No. 793/19775/8/1993

2 Judges