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2,935 judgments

M/S. THE ANDHRA BANK LTD., HYDERABAD vs THE COMMISSIONER OF INCOME TAX, A.P. LLL, HYDERABAD

CIVIL APPEAL No. 4895/198422/9/1995

3 Judges

MODI INDUSTRIES LIMITED, MODINAGAR vs COMMISSIONER OF INCOME-TAX, DELHI

C.A. No.-000928-000928 - 198015/9/1995

U.P. SALES TAX ASSN. vs TAXATION BAR ASSOCIATION AND ORS.

CIVIL APPEAL No. 7872/19951/9/1995

2 Judges

U.P. SALES TAX SERVICE ASSOCIATION vs TAXATION BAR ASSOCIATION

C.A. No.-007872-007872 - 19951/9/1995

RAMASWAMY K.

COMMISSIONER OF INCOME TAX, MADRAS AND ANR. vs MIS DALMIA CEMENT

CIVIL APPEAL No. 745/197616/8/1995

3 Judges

COMMR. OF SALES TAX, ORISSA vs JAGANNATH COTTON CO

C.A. No.-006627-006631 - 199528/7/1995

JEEVAN REDDY B.P. (J)

ASSISTANT COMMISSIONER OF INCOME TAX vs AK. MENON AND ORS.

CIVIL APPEAL No. 6323/199518/7/1995

2 Judges

ASST. COMMISSIONER OF INCOME TAX vs A.K. MENON

C.A. No.-006323-006323 - 199518/7/1995

COMMISSIONER OF INCOME-TAX vs PATEL BROTHERS AND CO. LTD. ETC. ETC.

CIVIL APPEAL No. 1455/19769/5/1995

3 Judges

COMMISSIONER OF INCOME TAX, JULLUNDUR vs AJANTA ELECTRICALS, PUNJAB

CIVIL APPEAL No. 2636/19772/5/1995

2 Judges

GOSAR FAMILY TRUST, JAMNAGAR ETC. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1180/199128/4/1995

3 Judges

COMMISSIONER OF INCOME TAX, CALCUTIA vs BIJOY KUMAR ALMAL

CIVIL APPEAL No. 2298/19774/4/1995

2 Judges

COLLECTOR OF CENTRAL EXCISE, BOMBAY vs S.D. FINE CHEMICALS (P) LTD

C.A. No.-002532-002532 - 199230/3/1995

SUMATI DAYAL vs COMMISSIONER OF INCOME TAX, BANGALORE

CIVIL APPEAL No. 1344/197728/3/1995

3 Judges

COLLECTOR OF CENTRAL EXCISE, SHILLONG vs WOODCRAFT PRODUCTS LIMITED, CALCUTTA

C.A. No.-001315-001318 - 199020/3/1995

THE ADDITIONAL COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH vs M/S. DEGAON GANGA REDDY G. RAMAKRISHNA AND CO. AND ORS.

CIVIL APPEAL No. 222/19771/3/1995

2 Judges

M/S. MOTI LAMINATES vs THE COLLECTOR OF CENTRAL EXCISE

C.A. No.-000080-000080 - 198814/2/1995

M/S. WARDEN AND CO.(INDIA) PVT. LTD. vs THE COLLECTOR OF CENTRAL EXCISE

C.A. No.-005401-005401 - 19851/2/1995

MIS HIND WIRE INDUSTRIES LTD. vs THE COMMISSIONER OF INCOME TAX, WEST BENGAL-V

CIVIL APPEAL No. 1323/199520/1/1995

2 Judges

COMMISSIONER OF INCOME-TAX vs CHITTOR ELECTRIC SUPPLY CORPORATION AND ANR.

CIVIL APPEAL No. 1413/197713/1/1995

3 Judges