← All Benches

ITAT SC Bench

2,935 judgments

COMMISSIONER OF INCOME TAX, KARNATAKA (CENTRAL), BANGALORE AND ORS. vs CHOWGULE AND CO. LTD.

CIVIL APPEAL No. 1650/199611/1/1996

2 Judges

KERALA FINANCIAL CORPORATION ETC. vs COMMISSIONER OF INCOME TAX, KERALA

CIVIL APPEAL No. 4636/199411/1/1996

2 Judges

C.I.T., BANGALORE vs CHOWGULE & CO

C.A. No.-001650-001650 - 199611/1/1996

HANSARIA B.L. (J)

COMMISSIONER OF INCOME-TAX, ORISSA vs M/S. KALINGA TUBES LTD.

CIVIL APPEAL No. 1396/19968/1/1996

2 Judges

COMMISSIONER OF INCOME TAX, CALCUTTA vs M/S. PARK HOTEL (P) LTD., 15, PARK STREET, CALCUTTA-16

CIVIL APPEAL No. 195/19965/1/1996

2 Judges

COMMISSIONER OF INCOME-TAX vs MANOHARLAL GUPTA AND CO.

CIVIL APPEAL No. 187/19785/1/1996

2 Judges

INDIAN SHAVING PRODUCTS LTD. vs BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTIONS & ANOTHER

CIVIL APPEAL No. 5638/19943/1/1996

2 Judges

THE SPECIAL OFFICER (REVENUE) KERALA STATE ELECTRICITY BOARD AND ANR. ETC. ETC. vs M.R.F. LIMITED ETC. ETC.

CIVIL APPEAL No. 11737/199512/12/1995

2 Judges

M/S.CHANDRAPUR MAGNET WIRES (P) LTD. vs COLLECTOR OF CENTRAL EXCISE, NAGPUR

C.A. No.-007275-007275 - 199512/12/1995

INCOME TAX OFFICER vs CH. ATCHAIAH

CIVIL APPEAL No. 2513/197711/12/1995

2 Judges

CHATTU RAM(DECEASED)THROUGH LRS. vs COMMR. OF INCOME TAX, BIHAR

C.A. No.-011842-011842 - 19958/12/1995

ASSOCIATED POWER CO. LTD. vs COMMISSIONER OF INCOME TAX

TAX REFERENCE CASE No. 13/198128/11/1995

3 Judges

COMMISSIONER_ OF INCOME TAX, KANPUR vs KAMLA TOWN TRUST

CIVIL APPEAL No. 1741/197716/11/1995

2 Judges

BIHARI LAL JAISWAL vs THE COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1825/197716/11/1995

2 Judges

COMMR. OF INCOME TAX(CENTRAL) LUDHIANA vs OM PARKASH

C.A. No.-004234-004234 - 198316/11/1995

M/S. LOK NATH AND COMPANY, THE MALL, SHIMLA vs COMMISSIONER OF WEALTH TAX, PATJALA

CIVIL APPEAL No. 9697/199531/10/1995

2 Judges

M/S LOKE NATH AND CO. THE MALL,SHIMLA vs COMMISSIONER OF WEALTH TAX PATIALA

C.A. No.-009697-009697 - 199531/10/1995

JEEVAN REDDY B.P. (J)

ADDL. COMMISSIONER OF INCOME TAX AND ANR. vs AL. N. RAO CHARITABLE TRUST

CIVIL APPEAL No. 958/197713/10/1995

2 Judges

COMMISSIONER OF INCOME TAX, MEERUT, ETC. ETC vs M/S. VIRMANI INDUSTRIES PVT. LTD. ETC. ETC.

CIVIL APPEAL No. 1052/197612/10/1995

2 Judges

COMMISSIONER OF INCOME TAX vs SMT. PELLETI SRIDERAMMA, NELLORE

CIVIL APPEAL No. 1053/199711/10/1995

2 Judges