ITAT SC Bench

COMMISSIONER OF INCOME TAX, SHILLONG vs JAI PRAKASH SINGH

2 Judges

COMMISSIONER OF INCOME TAX, BOMBAY ETC vs M/S. MAFATLAL GANGABHAI AND CO. (P) LTD. ETC.

2 Judges

COLLECTOR OF CENTRAL EXCISE, NEW DELHI vs LOUIS SHOPPE

COMMISSIONER OF INCOME TAX, CALCUTTA (CENTRAL) vs MIS PAHARPUR COOLING TOWERS PVT. LTD.

2 Judges

COMMISSIONER OF INCOME TAX vs M/S ALL INDIA TEA AND TRADING CO. LTD.

2 Judges

CALCUTTA STATE TRANSPORT CORPORATION vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

2 Judges

THE COMMISSIONER OF INCOME TAX, BOMBAY vs BOMBAY DYEING AND MANUFACTURING CO. LTD.

2 Judges

THE COMMISSIONER OF INCOME TAX vs M/S. NARANG DAIRY PRODUCTS

2 Judges

M/S PRAKASH TRADING CO. vs COMMISSIONER OF INCOME TAX, GUJARAT

2 Judges

LIFE INSURANCE CORPORATION OF INDIA vs COMMISSIONER OF INCOME TAX

2 Judges

COMMISSIONER OF INCOME TAX, GUJARAT vs JYOTI LTD.

2 Judges

COMMISSIONER OF INCOME TAX (CENTRAL-II), CALCUTTA vs M/S. DUNCAN BROTHERS AND CO. LTD., CALCUTTA

3 Judges

THE COMMISSIONER OF INCOME TAX, KERALA vs THE KILKOTAGIRI TEA AND COFFEE ESTATE CO. LTD.

2 Judges

SMT. KILASHO DEVI BURMAN AND OTHERS vs COMMISSIONER OF INCOME-TAX WEST BENGAL, CALCUTTA

2 Judges

M/S. MARIKAR MOTORS LTD. vs SALES TAX OFFICER AND ANR.

2 Judges

THE COMMISSIONER OF INCOME-TAX, TAMIL NADU vs CITY MILLS DISTRIBUTORS (P) LTD .

3 Judges

THE COMMISSIONER OF INCOME TAX CENTRAL-I, BOMBAY vs MESSRS EMPIRE ESTATE, BOMBAY

3 Judges

THE MADHYA PRADESH CO-OPERATIVE BANK LTD. JABALPUR ETC. vs THE ADDITIONAL COMMISSIONER OF INCOME TAX. ETC.

2 Judges

THE INCOME TAX APPELLATE TRIBUNAL, HYDERABAD SPECIAL BENCH, HYDERABAD vs THE DEPUTY COMMISSIONER OF INCOME-TAX (ASSTTS.) III , HYDRABAD , ANDHRA PRADESH AND ORS.

2 Judges

INCOME TAX APPELLATE TRIBUNAL vs DY.COMMNR. OF INCOME TAX & ANR.ETC.ETC