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2,935 judgments
M/S.SHIV SHAKTI GOLD FINGER,RAJASTHAN vs ASSTT.COMMERCIAL TAXES OFFICER,RAJASTHAN
C.A. No.-009074-009074 - 199610/5/1996
K. RAMASWAMY G.B. PATTANAIK
THE COMMISSIONER OF INCOME-TAX, MADRAS vs THE LAKSHMI VILAS BANK LTD. KARUR
CIVIL APPEAL No. 132/19798/5/1996
2 Judges
THE III INCOME TAX OFFICER, CIRCLE - I, SALEM AND ANR. vs ARUNAGIRI CHETTIAR
CIVIL APPEAL No. 1615/19797/5/1996
2 Judges
ASSTT COLLECTOR OF CENTRAL EXCISE vs BATA INDIA
C.A. No.-008762-008762 - 19947/5/1996
M/S. SUNDARAM CLAYTON LTD. ETC. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 4360/19812/5/1996
2 Judges
M/S.ELPRO INTERNATIONAL LTD. vs COLLECTOR OF CENTRAL EXCISE, PUNE
C.A. No.-008267-008268 - 19962/5/1996
MIS VEECUMSEES, MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 7660/199626/4/1996
2 Judges
M/S. VEECUMSEES, MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS
C.A. No.-007660-007662 - 199626/4/1996
KUMAR JAGDISH CHANDRA SINHA (DEAD) THROUGH LRS. ETC. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 1604/198523/4/1996
2 Judges
RAMESH NARAIN SAXENA AND ORS. vs COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 5508/198522/4/1996
2 Judges
SMITH KLINE AND FRENCH (INDIA) LTD. ETC. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 1187/198516/4/1996
2 Judges
M/S. WATERFALL ESTATES LTD., MADRAS vs THE COMMISSIONER OF INCOME-TAX, TAMIL NADU I, MADRAS
CIVIL APPEAL No. 6108/198310/4/1996
2 Judges
COMMON CAUSE-A REGISTERED SOCIETY vs UNION OF INDIA & ORS.
WRIT PETITION (CIVIL) No. 24/19954/4/1996
2 Judges
COMMISSIONER OF INCOME TAX, BANGALORE vs SMT. R. SHARADAMMA
CIVIL APPEAL No. 3169/19843/4/1996
2 Judges
COMMISSIONER OF WEALTH TAX, LUCKNOW vs RAJA VISHWANATH PRATAP SINGH
CIVIL APPEAL No. 1364/19743/4/1996
2 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs GEMINI PICTURES CIRCUIT PVT. LTD.
CIVIL APPEAL No. 6133/198327/3/1996
2 Judges
UNITED COPIEX(INDIA) LTD. vs COMMISSIONER OF SALES TAX
C.A. No.-004821-004821 - 199625/3/1996
SEN S.C. (J)
IMPERIAL CHIT FUNDS (P) LTD. vs INCOME TAX OFFICER, ERNAKULAM
CIVIL APPEAL No. 1199/197919/3/1996
2 Judges
2TATE BANK OF PATIALA, PATIALA vs COMMISSIONER OF INCOME TAX, PATIALA
C.A. No.-004270-004273 - 199615/3/1996
STATE BANK OF PATIALA, PATIALA vs THE COMMISSIONER OF INCOME-TAX, PATIALA
CIVIL APPEAL No. 4270/199613/3/1996
2 Judges