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ITAT SC Bench

2,935 judgments

COMMISSIONER OF INCOME TAX, AMRITSAR vs M/S SHIV PRAKASH JANAK RAJ AND CO. PVT. LTD.

CIVIL APPEAL No. 1906/197930/9/1996

2 Judges

M/S ESCORTS FARMS (RAMGARH) LTD. vs THE COMMISSIONER OF INCOME TAX, NEW DELHI

CIVIL APPEAL No. 1124/198726/9/1996

2 Judges

COMMISSIONER OF INCOME TAX vs SAKARLAL BALABHAI & CO

C.A. No.-003180-003180 - 199226/9/1996

ADAIR DUTTA AND CO. INDIA PVT. LTD. vs THE APPROPRIATE AUTHORITY, INCOME TAX DEPARTMENT

CIVIL APPEAL No. 1109/199525/9/1996

2 Judges

ADAIR DUTT & CO. INDIA PVT. LTD. vs APPROPRIATE AUTHORITY,INCOME TAX DEPTT

C.A. No.-001109-001109 - 199525/9/1996

COMMISSIONER OF INCOME TAX, MADURAI vs M/S. T.V. SUNDARAM IYENGAR AND SONS LTD.

CIVIL APPEAL No. 11864/199611/9/1996

3 Judges

RANADEY MICRONUTRIENTS vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-005404-005404 - 199310/9/1996

L.T.C. BHADRACHALAM PAPERBOARDS AND ANR. vs MANDAL REVENUE OFFICER, ANDHRA PRADESH AND ORS.

CIVIL APPEAL No. 11821/19669/9/1996

2 Judges

M/S. J.K. SYNTHETICS LTD. vs COLLECTOR OF CENTRAL EXCISE

CIVIL APPEAL No. 3849/198828/8/1996

2 Judges

I.T.C. LTD. vs COLLECTOR OF CENTRAL EXCISE, BOMBAY

C.A. No.-010379-010379 - 199626/8/1996

THE COMMERCIAL TAX OFFICER AND ORS. vs M/S. BISWANATH JHUNJHUNWALA AND ANR.

CIVIL APPEAL No. 716/198120/8/1996

2 Judges

COMMISSIONER OF INCOME TAX GUJARAT vs SHRI UDAYAN CHINUBHAI AND ORS.

CIVIL APPEAL No. 1595/197720/8/1996

2 Judges

COMMNR. OF INCOME TAX, BOMBAY vs T.P. KUMARAN

C.A. No.-011399-011399 - 199616/8/1996

COMMISSIONER OF INCOME TAX vs KARAM CHAND THAPAR AND OTHERS

CIVIL APPEAL No. 4551/199014/8/1996

2 Judges

COLLECTOR OF CUSTOMS, BOMBAY vs SHIBANI ENGG.SYSTEMS, BOMBAY

C.A. No.-000710-000710 - 19936/8/1996

SRI KRISHNA PVT. LTD. ETC. vs ITO CALCUTTA AND ORS.

CIVIL APPEAL No. 1562/197716/7/1996

2 Judges

M/S. KALPETTA ESTATES LTD. ETC. ETC. vs THE COMMISSIONER OF INCOME-TAX, COCHIN

CIVIL APPEAL No. 9188/199616/7/1996

2 Judges

M/S. POOTHUNDU PLANTATIONS PVT. LTD. vs AGRICULTURAL INCOME TAX OFFICER, CHITTOOR, KERALA STATE AND ORS.

CIVIL APPEAL No. 9168/199615/7/1996

2 Judges

POOTHUNDU PLANTATIONS PVT.LTD. vs AGRL.INCOME TAX OFFR.,

C.A. No.-009168-009168 - 199615/7/1996

M/S. WILH, WILHELMSEN vs COMMISSIONER OF INCOME TAX, WEST BENGAL-I

CIVIL APPEAL No. 1206/19789/6/1996

2 Judges