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ITAT SC Bench

2,935 judgments

COMMISSIONER OF INCOME TAX vs M/S. ALCOCK ASHDOWN AND CO. LTD. ETC

CIVIL APPEAL No. 1274/19805/2/1997

2 Judges

ADITANAR EDUCATIONAL INSTITUTION ETC. vs ADDITIONAL COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 2578/19795/2/1997

2 Judges

GEEP INDL. SYNDICATE LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-004608-004610 - 19964/2/1997

ANARKALI SARABHAI, :SHAHIBAG HOUSE, AHMEDABAD vs COMMISSIONER OF INCOME TAX, AHMEDAHAD

CIVIL APPEAL No. 541/198324/1/1997

2 Judges

INCOME TAX OFFICER, JODHPUR vs PURUSHOTTAM DAS BANGUR AND ANR.

CIVIL APPEAL No. 3041/198322/1/1997

2 Judges

M/S. ORIENT TRADING COMP ANY LIMITED vs COMMISSIONER OF INCOME TAX CALCUTTA

CIVIL APPEAL No. 353/198121/1/1997

2 Judges

MIS. BALLIMAL NA VAL KISH ORE AND ANR. vs COMMISSIONER OF INCOME TAX, BOMBAY

CIVIL APPEAL No. 646/198110/1/1997

2 Judges

MIS. ASHOK LEYLAND LTD. MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 1295/198019/12/1996

2 Judges

MIS. PSI DATA SYSTEMS LTD. vs COLLECTOR OF CENTRAL EXCISE

CIVIL APPEAL No. 491/198917/12/1996

2 Judges

M/S. BRIJ MOHAN DAS LAXMAN DAS vs COMMISSIONER OF INCOME TAX, ALLAHABAD

CIVIL APPEAL No. 2100/197910/12/1996

2 Judges

KULDEEP INDUSTRIAL CORPORATION vs INCOME TAX OFFICER AND ORS.

CIVIL APPEAL No. 233/198210/12/1996

2 Judges

MARSHALL SONS AND CO. (INDIA) LTD. vs INCOME TAX OFFICER

CIVIL APPEAL No. 1661/199227/11/1996

2 Judges

ALL INDIA FED.OF CENTRAL EXCISE vs THE UNION OF INDIA

W.P.(C) No.-000306-000306 - 198822/11/1996

WALDIES LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL

CIVIL APPEAL No. 1790/197920/11/1996

2 Judges

EAST INDIA HOTELS LTD., CALCUTTA vs COMNR. OF INCOME TAX, CALCUTTA

C.A. No.-004167-004167 - 19948/11/1996

COMMISSIONER OF INCOME TAX, ANDHRA PRADESH vs B. POSETTY AND CO.

CIVIL APPEAL No. 1209/19785/11/1996

3 Judges

M/S J.B. BODA AND CO. PVT. LTD. vs CENTRAL BOARD OF DIRECT TAXES, NEW DELHI

CIVIL APPEAL No. 933/198930/10/1996

2 Judges

M/S SRI VENKATA SATYA NARAYANA RICE MILL CONTRACTORS CO. vs THE COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH- II

CIVIL APPEAL No. 5623/198325/10/1996

2 Judges

K. BASAVARAJAPPA vs TAX RECOVERY COMMR., KARNATAKA

C.A. No.-013049-013050 - 199611/10/1996

A.S. ANAND S.B. MAJMUDAR

HMM LTD. vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI

C.A. No.-004081-004081 - 198611/10/1996