ITAT SC Bench

MADRAS INDUSTRIAL INVESTMENT CORPORATION LTD. vs COMMISSIONER OF INCOME TAX, TAMIL,NADU I, MADRAS

2 Judges

TATAVARTHI RAJAH AND ANR. vs COMMISSIONER OF WEALTH TAX, HYDERABAD

2 Judges

AS. GLITTRE D/5 I/S GARONNE AND ORS. vs COMMISSIONER OF INCOME TAX, KERALA-II

2 Judges

GODHRA ELECTRICITY CO. LTD., AHMEDABAD vs COMMISSIONER OF INCOME TAX, GUJARAT-II, AHMEDABAD

2 Judges

COMMISSIONER OF INCOME TAX, BOMBAY vs M/S. BANQUE NATIONALE DE-PARIS

2 Judges

DELHI STOCK EXCHANGE ASSOCIATION LTD. vs COMMISSIONER OF INCOME TAX, NEW DELHI

2 Judges

M/S. EAST INDIA PHARMACEUTICAL WORKS LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL

2 Judges

M/S. MEERA AND COMP ANY, LUDHIANA ETC. vs COMMISSIONER OF INCOME TAX, PUNJAB, J&K AND CHANDIGARH PATIALA

3 Judges

ALLIED MOTORS (P) LTD. vs COMMISSIONER OF INCOME TAX, DELHI

3 Judges

SUWALAL ANANDILAL JAIN vs COMMISSIONER OF INCOME TAX, BIHAR, RANCHI

3 Judges

SH. S.P. JAISWAL ETC. vs THE COMMISSIONER OF INCOME TAX

2 Judges

COMMISSIONER OF INCOME TAX TAMIL NADU-V MADRAS vs KOTAGIRI INDUSTRIAL CO-OPERATIVE TEA FACTORY LTD., KOTAGIRI

2 Judges

INDIAN PETROCHEMICALS CORPN.LTD,VADODARA vs COLLECTOR OF CENTRAL EXCISE

COMMISSIONER OF INCOME TAX KERALA-II; ERNAKULAM vs M/S. KANDATH MOTORS ETC .

2 Judges

BROOKE BOND INDIA LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL-III.

2 Judges

M/S. SOUTH INDIA STEEL ROLLING MILLS, MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS

2 Judges

M/S. PROGRESSIVE FINANCERS vs THE COMMISSIONER OF INCOME TAX, MADRAS

2 Judges

M/S. JONAS WOODHEAD AND SONS LTD., MADRAS vs THE COMMISSIONER OF INCOME TAX, MADRAS

2 Judges

THE ADDITIONAL COMMISSIONER OF INCOME TAX, LUCKNOW vs MAHARANI RAJ LAXMI DEVI

2 Judges

ASSOCIATED STONE INDUSTRIES (KOTAH) LTD. vs COMMISSIONER OF INCOME TAX, RAJASTHAN

2 Judges