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2,935 judgments

THE COMMONWEALTH TRUST LTD. CALICUT, KERALA vs THE COMMISSIONER OF INCOME TAX, KERALA II, ERNAKULAM

CIVIL APPEAL No. 2978/198230/7/1997

2 Judges

NATIONAL RAYON CORPORATION LTD. vs THE COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 431/198929/7/1997

2 Judges

THIRU AROORAN SUGARS LTD., MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 6635/198320/7/1997

2 Judges

V.S.M.R. JAGDISHCHANDRAN (DEAD) BY LRS vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 4385/19979/7/1997

2 Judges

M/S SUNDARAM SPINNING MILLS vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 376/19859/7/1997

2 Judges

M/S SOUTH INDIA VISCOSE LTD. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 3179/19829/7/1997

2 Judges

R.M. ARUNACHALAM ETC. vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 6098/19839/7/1997

2 Judges

COMMISSIONER OF INCOME TAX, AMRITSAR vs TATTAN TRUST AMRITSAR ETC.

CIVIL APPEAL No. 2328/19838/7/1997

2 Judges

CALCUTTA JUTE MANUFACTURING CO. AND ANR. vs COMMERCIAL TAX OFFICER AND ORS.

CIVIL APPEAL No. 1902/19908/7/1997

2 Judges

COMMISSIONER OF INCOME TAX, KANPUR vs NITYA NANO DEVKINANDAN

CIVIL APPEAL No. 111/19828/7/1997

2 Judges

THE VELLORE ELECTRIC CORPORATION LTD. ETC. vs THE COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 3333/19818/7/1997

2 Judges

M/S TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LTD., MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 1/19928/7/1997

3 Judges

COMMISSIONER OF INCOME TAX, GUJARAT vs M/S. ARTEX MANUFACTURING COMPANY

CIVIL APPEAL No. 2276/19818/7/1997

2 Judges

COMMISSIONER OF INCOME TAX, GUJARAT vs MIS. ELECTRIC CONTROL GEAR MFG. CO.

CIVIL APPEAL No. 101/19828/7/1997

2 Judges

THE COMMISSIONER OF INCOME-TAX BOMBAY ETC vs M/S PODAR CEMENT PVT.LTD.

CIVIL APPEAL No. 9/198627/5/1997

3 Judges

COMMISSIONER OF INCOME TAX, BIHAR vs BANKIPUR CLUB LTD.

CIVIL APPEAL No. 854/19948/5/1997

2 Judges

COMMISSIONER OF INCOME TAX, MADRAS vs M/S. AMALGAMATION PVT. LTD.

CIVIL APPEAL No. 139/198025/4/1997

2 Judges

M/S. THIAGARAJAR CHARITIES, MADURAI vs THE ADDITIONAL COMMISSIONER OF INCOME-TAX AND ANR.

CIVIL APPEAL No. 482/198024/4/1997

3 Judges

M/S. CHILLIES EXPORTS HOUSE LTD. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 3637/198322/4/1997

2 Judges

COMMISSIONER OF INCOME TAX, KANPUR vs U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION

CIVIL APPEAL No. 1739/198111/4/1997

2 Judges