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2,935 judgments

COMMISSIONER OF INCOME TAX, DELHI (CENTRAL-I) vs M/S. CONTINENTAL CONSTRUCTION LTD.

CIVIL APPEAL No. 3311/19933/2/1998

2 Judges

THE COMMISSIONER OF INCOME-TAX, MADRAS vs URMILA RAMESH

CIVIL APPEAL No. 2141/198223/1/1998

3 Judges

THE COMMISSIONER OF INCOME TAX vs M/S. EXPRESS NEWS PAPERS LTD.

CIVIL APPEAL No. 2941/198521/1/1998

2 Judges

VST INDUSTRIES LTD. vs COLLECTOR OF CENTRAL EXCISE, HYD

C.A. No.-002524-002524 - 19928/1/1998

P. SARADA vs COMMISSIONER OF INCOME TAX (CENTRAL)

CIVIL APPEAL No. 649/19879/12/1997

2 Judges

RASHIK LAL AND CO. vs COMMISSIONER OF INCOME TAX, ORISSA

CIVIL APPEAL No. 4589/19929/12/1997

2 Judges

JAIN SPINNERS LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-003829-003829 - 19965/12/1997

MADDI VENKATARAMAN vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 4205/19852/12/1997

2 Judges

COMMISSIONER OF FNCOME TAX, BANGALORE vs SHREE MAN.JUNATHESWARE PACKING PRODUCTS AND CAMPHOR WORKS

CIVIL APPEAL No. 8467/19972/12/1997

2 Judges

COMMR. OF INCOME TAX, BANGALORE vs SHREE MANJUNATHEAWARA PACKING PRODUCTS

C.A. No.-008467-008467 - 19972/12/1997

M/S HUNSUR PLYWOOD WORKS LTD. vs THE COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 140/198819/11/1997

2 Judges

COMMISSIONER OF WEALTH TAX, GUJARAT-III, AHMEDABAD vs ELLIS BRIDGE GYMKHANA ETC. ETC.

CIVIL APPEAL No. 650/198821/10/1997

2 Judges

M/S. SAHNEY STEEL AND PRESS WORKS LTD., HYDERABAD ETC, ETC. vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH-I, HYDERABAD

CIVIL APPEAL No. 2193/198519/9/1997

2 Judges

KARTIKEYA vs SARABHAI versus COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1098/19824/9/1997

2 Judges

VIJAYAWADA BOTTLING CO. vs COLLECTOR OF CENTRAL EXCISE GUNTUR

C.A. No.-011445-011447 - 19952/9/1997

THE COMMISSIONER OF INCOME TAX (CNTL.), LUDHIANA vs M/S HERO CYCLES PVT. LTD., LUDHIANA ETC. ETC.

CIVIL APPEAL No. 7665/199628/8/1997

2 Judges

COMMISSIONER OF INCOME TAX, DELHI vs STEPWELL INDUSTRIES LTD. ETC. ETC.

CIVIL APPEAL No. 1275/199227/8/1997

2 Judges

GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION vs THE COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 2950/198520/8/1997

2 Judges

COMMISSIONER OF INCOME TAX, MADRAS vs M/S. RAMBAL PRIVATE LTD. ETC.

CIVIL APPEAL No. 4003/19846/8/1997

2 Judges

UPPER GANGES SUGAR MILLS LTD. ETC. vs COMMISSIONER OF INCOME TAX, CALCUTTA

CIVIL APPEAL No. 3104/19854/8/1997

2 Judges