ITAT SC Bench

THE COMMISSIONER OF INCOME TAX, MADHYA PRADESH, BHOPAL vs H.H. MAHARANI USHA DEVI

2 Judges

KERALA STATE COOPERATIVE MARKETING FEDERATION LTD. AND ANOTHER vs COMMISSIONER OF INCOME TAX

3 Judges

INDIAN RAYON & INDUST. LTD vs COLLECTOR OF CENTRAL EXCISE,JAIPUR

THE COMMISSIONER OF INCOME TAX, DELHI vs M/S HINDUSTAN TIMES LTD. NEW DELHI

2 Judges

JASWANT RAI AND ANR. vs CENTRAL BOARD OF DIRECT TAXES AND REVENUE AND ORS.

2 Judges

COMMISSIONER OF SALES TAX, U.P. vs PRAG ICE & OIL MILLS

S.C. AGRAWAL S. SAGHIR AHMAD

CALCUTTA CHROMOTYPE LTD. vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA

2 Judges

THE COCA-COLA EXPORT CORPORATION vs INCOME TAX OFFICER AND ANR.

2 Judges

CENTRAL BOARD OF DIRECT TAXES AND ORS. vs OBEROI HOTELS (INDIA) PVT. LTD.

2 Judges

COMMISSIONER OF INCOME-TAX, TAMIL NADU vs S. BALASUBRAMANIAN

2 Judges

COMMISSIONER OF INCOME TAX, KARNATAKA. BANGALORE vs M/S. SHAAN FINANCE (P.) LTD. BANGALORE ETC.

2 Judges

COMMISSIONER OF INCOME TAX, BHUBANESHWAR AND ANR. vs PARMESHWARI DEVI SULTANIA AND ORS.

2 Judges

COMMR. OF INCOME TAX vs PARMESHWARI DEVI SULTANIA

BHARAT COMMERCE AND INDUSTRIES LTD. vs THE COMMISSIONER OF INCOME TAX, CENTRAL-II

2 Judges

THE COMMISSIONER OF INCOME TAX, LUCKNOW. vs U.P. FOREST CORPORATION

M/S W.T. SUREN AND CO. LTD vs COMMISSIONER OF INCOME TAX, BOMBAY

2 Judges

COMMISSIONER OF INCOME TAX, KARNATAKA vs M/S BEDI AND COMPANY PVT. LTD.

2 Judges

HUNGERFORD INVESTMENT TRUST LTD. vs INCOME TAX OFFICERS AND ORS.

2 Judges

COMMISSIONER OF INCOME TAX vs KERELA STATE INDUSTRIAL DEVELOPMENT

1 Judge

S. RM. M.CT. M. TIRUPPANI TRUST vs THE COMMISSIONER OF INCOME TAX

2 Judges