ITAT SC Bench

EASTERN CHEMICAL AND MINERALS vs COMMISSIONER OF INCOME TAX

3 Judges

COMMISSIONER OF SALES TAX vs INDUSTRIAL COAL ENTERPRISES

2 Judges

RAM BAI vs COMMISSIONER OF INCOME TAX

2 Judges

MATHEW M. THOMAS AND ORS. vs COMMISSIONER OF INCOME TAX

2 Judges

PREM DASS vs INCOME TAX OFFICER

2 Judges

R. DALMIA vs COMMISSIONER OF INCOME TAX

2 Judges

COMMISSIONER OF INCOME TAX, CALCUTTA vs SUGAULI SUGAR WORKS {P) LTD.

2 Judges

COMMISSIONER OF INCOME TAX, SHILLONG vs TARAJAN TEA CO. (P) LTD.

2 Judges

COMMISSIONER OF INCOME TAX, KERALA vs ASSOCIATED FIBRE AND RUBBER INDUSTRIES (P) LTD

2 Judges

COMMISSIONER OF INCOME TAX, BIHAR-II, PATNA. vs BOKARO STEEL LTD. BOKARO

2 Judges

KAPIL MOHAN vs THE COMMISSIONER OF INCOME TAX, DELHI

2 Judges

COMMISSIONER OF INCOME TAX vs G. NARSHIMHAN (DIED) BY HEIRS

2 Judges

INCOME TAX APPELLATE TRIBUNAL,MUMBAI vs V.K. AGARWAL

M/S. PAPPU SWEETS AND BISCUITS ETC. vs COMMISSIONER OF TRADE TAX U.P. LUCKNOW

3 Judges

M.M.T.C. OF INDIA LTD vs SALES TAX OFFICER

S.P.BHARUCHA. V.N.KHARE.

COMMISSIONER OF INCOME TAX, TAMIL NADU II, MADRAS vs MADRAS AUTO SERVICE (P) LTD.

2 Judges

SONIC ELECTROCHEM vs SALES TAX OFFICER

S.P. BHARUCHA G.B. PATTANAIK

O.R.G. SYSTEMS BARODA vs COLLECTOR OF CENTRAL EXCISE, VADODRA

2 Judges

O.R.G. SYSTEMS vs COLLECTOR OF CENTRAL EXCISE,VADODARA

M/S R.B. SHREERAM RELIGIOUS AND CHARITABLE TRUST vs THE COMMISSIONER OF INCOME-TAX VIDARBHA, NAGPUR

2 Judges