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ITAT SC Bench

2,935 judgments

UCO BANK vs COMM.OF INCOME TAX, WEST BENGAL

C.A. No.-000235-000235 - 199613/5/1999

COLLECTOR OF CENTRAL EXCISE, CHANDIGARH vs M/S KAY JAY ENGINEERING & ORS

-11/5/1999

DALMIA CEMENT LTD., RAJASTHAN vs COMMISSIONER OF INCOME TAX, NEW DELHI

CIVIL APPEAL No. 4632/199216/4/1999

2 Judges

COMMISSIONER OF INCOME TAX vs STERLING FOODS

C.A. No.-002390-002391 - 199615/4/1999

M/S. SURANA STEELS PVT. LTD. ETC. ETC. vs THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.

CIVIL APPEAL No. 4471/199513/4/1999

2 Judges

THE COMMISSIONER OF INCOME TAX vs M/S CYNAMID INDIA LTD.

CIVIL APPEAL No. 4403/199613/4/1999

2 Judges

LAL WOOLLEN AND SILK MILLS (P) LTD. vs THE COLLECTOR OF CENTRAL EXCISE

C.A. No.-000473-000473 - 198613/4/1999

ORISSA STATE WAREHOUSING CORPN. ETC. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 3476/19931/4/1999

2 Judges

ARAVINDA PARAMILA WORKS vs COMMR. OF INCOME TAX

C.A. No.-011366-011366 - 199531/3/1999

COMMISSIONER OF INCOME TAX, BANGALORE vs VENKATESWARA HATCHERIES (P) LTD. ETC. ETC.

CIVIL APPEAL No. 5066/199624/3/1999

3 Judges

COMMR. OF INCOME TAX, BANGALORE vs VENKATESHWARA HATCHERIES

C.A. No.-005066-005066 - 199624/3/1999

PREMIER CABLE CO. LTD. vs COMMISSIONER OF INCOME TAX, COCHIN

CIVIL APPEAL No. 393/199223/3/1999

2 Judges

UNIVERSAL PLAST LTD. vs COMMISSIONER OF INCOME TAX,CALCUTTA

C.A. No.-000207-000207 - 199523/3/1999

STONECRAFT ENTERPRISES vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 144/199418/3/1999

2 Judges

COMMISSIONER OF INCOME TAX vs SIRPUR PAPER MILLS

C.A. No.-002398-002398 - 199418/3/1999

COMMISSIONER OF INCOME TAX vs MYSODET

C.A. No.-004975-004975 - 199417/3/1999

COMMISSIONER OF INCOME TAX,TRIVANDRUM vs RELISH FOODS

C.A. No.-003255-003255 - 199511/3/1999

M/S. SARASWATI INDUSTRIAL SYNDICATE LTD. vs THE COMMISSIONER OF INCOME TAX, HARYANA, ROHTAK

CIVIL APPEAL No. 1804/198110/3/1999

3 Judges

OBEROI HOTEL PVT. LTD. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 7418/199410/3/1999

3 Judges

K.S. SUBBIAH PILLAI vs THE COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 877/199110/3/1999

3 Judges