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ITAT SC Bench

2,935 judgments

COLLECTOR OF CUSTOMS vs RELIANCE INDUSTRIES LTD

C.A. No.-001459-001459 - 19967/12/1999

COLLECTOR OF CUSTOMS vs M/S. MODI RUBBER LD

C.A. No.-000451-000451 - 19911/12/1999

TATA TEA LTD. vs THE COMMISSIONER OF CUSTOMS, CHENNAI

C.A. No.-003942-003943 - 199825/11/1999

THE COMMISSIONER OF INCOME TAX vs SARDAR ARJUN SINGH AHLUWALIA (DEAD)THROUGH LRS. ETC.

CIVIL APPEAL No. 1206/198226/10/1999

3 Judges

AV. REDDY TRUST AND ORS. vs COMMISSIONER OF WEALTH TAX

CIVIL APPEAL No. 6077/19908/10/1999

2 Judges

UNITED COMMERCIAL BANK, CALCUTTA vs COMMISSIONER OF INCOME TAX, WEST BENGAL-III CALCUTTA.

CIVIL APPEAL No. 11888/199529/9/1999

2 Judges

J.B.A. PRINTING INKS LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-001905-001905 - 199723/9/1999

COLLECTOR OF CENTRAL EXCISE, BARODA vs M/S. COTSPUN LTD

C.A. No.-003304-003304 - 198823/9/1999

GENERAL INSURANCE CORPORATION OF INDIA vs COMMISSIONER OF INCOME TAX BOMBAY

CIVIL APPEAL No. 3283/199821/9/1999

2 Judges

M/S. ADITYA MINERALS PVT. LTD. vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH

CIVIL APPEAL No. 4858/19897/9/1999

5 Judges

MYSORE MINERALS LTD., M.G. ROAD, BANGALORE vs COMMISSIONER OF INCOME TAX, KARNATAKA, BANGALORE

CIVIL APPEAL No. 5374/19941/9/1999

2 Judges

K.R. PATEL(DEAD) THROUGH LRS. vs COMMNR. OF INCOME TAX

C.A. No.-005649-005649 - 199027/8/1999

THE TRANSMISSION CORPORATION OF A.P. LTD. AND ANR. vs THE COMMISSIONER OF INCOME TAX, A.P.

CIVIL APPEAL No. 594/198517/8/1999

2 Judges

COMMISSIONER OF INCOME TAX, DELHI vs BHARAT CARBON AND RIBBON MFG. CO. (P) LTD.

CIVIL APPEAL No. 16688/199617/8/1999

2 Judges

COLLECTOR OF CENTRAL EXCISE, PUNE vs DAI ICHI KARKARIA LTD

C.A. No.-010176-010176 - 199611/8/1999

ION EXCHANGE (INDIA) LTD. vs COLLECTOR OF CENTRAL EXCISE, BARODA

C.A. No.-002110-002110 - 19882/8/1999

COMMISSIONER OF INCOME TAX, LUDHIANA vs OM PRAKASH

CIVIL APPEAL No. 4234/198327/7/1999

5 Judges

FEDERATION OF CUSTOMS HOUSE AGENTS ASSOCIATION AND ORS. ETC. vs UNION OF INDIA AND ORS. ETC. ETC.

CIVIL APPEAL No. 2632/198515/7/1999

1 Judge

COMMNR. OF CENTRAL EXCISE, COIMBATORE vs TANSI ENGINERING WORKS, TIRUPUR

C.A. No.-003174-003174 - 199814/5/1999

UCO BANK, CALCUTTA vs COMMISSIONER OF INCOME TAX, WEST BENGAL

CIVIL APPEAL No. 235/199613/5/1999

3 Judges