← All Benches
ITAT SC Bench
2,935 judgments
THE TRAVENCORE RUBBER & TEA CO.LTD. vs C.I.T., TRIVANDRUM
C.A. No.-000385-000386 - 199914/3/2000
COMMNR., SALES TAX, U.P. vs M/S.LAL KUNWA STONE CRUSHER (P) LTD
C.A. No.-005654-005654 - 199814/3/2000
M/S.SIV INDUSTRIES LTD. vs COMMNR.OF CENTRAL EXCISE & CUSTOMS
C.A. No.-001787-001787 - 199810/3/2000
CHELMSFORD CLUB vs COMMISSIONER OF INCOME TAX, DELHI
C.A. No.-005364-005365 - 19952/3/2000
THE EIMCO K.C.P. LTD. MADRAS vs COMMISSIONER OF INCOME TAX,.MADRAS
CIVIL APPEAL No. 4058/199425/2/2000
2 Judges
COLLECTOR OF CUSTOMS vs TELEVISION & COMPONENTS LTD.
C.A. No.-009026-009028 - 199624/2/2000
RAJASTHAN STATE WAREHOUSING CORPN. vs COMMR. OF INCOME TAX
C.A. No.-004049-004049 - 199423/2/2000
TRUSTEES OF H.E.H. THE NIZAM'S SUPPLEMENTAL FAMILY TRUST vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 5395/199916/2/2000
2 Judges
TATA IRON & STEEL CO. LTD. vs COMMNR. OF CENTRAL EXCISE & CUSTOMS
C.A. No.-000096-000096 - 199816/2/2000
COMMISSIONER OF INCOME TAX vs BOMBAY BURMAH TRADING CORPORATION
CIVIL APPEAL No. 2600/199415/2/2000
2 Judges
M/S. MALABAR INDUSTRIAL CO. LTD. vs COMMISSIONER OF INCOME-TAX, KERALA STATE
CIVIL APPEAL No. 3646/199310/2/2000
2 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs MIS. KANJI SHIVJI AND CO.
CIVIL APPEAL No. 9777/199525/1/2000
2 Judges
COMNR. OF INCOME-TAX, BOMBAY vs M/S. KANJI SHIVJI & CO
C.A. No.-009777-009777 - 199525/1/2000
S.P.BHARUCHA A.P.MISRA N.SANTOSH HEGDE
TAMIL NADU NEWSPRINT AND PAPERS LTD. vs APPRAISER,A.DEPT.CUSTOMS HOUSE,
C.A. No.-005867-005869 - 199420/1/2000
M/S.SPRINT RPG INDIA LTD. vs COMMNR. OF CUSTOMS - I,DELHI
C.A. No.-005582-005582 - 199920/1/2000
COMNR. OF CENTRAL EXCISE, NEW DELHI vs M/S. VIKRAM DETERGENT LTD
C.A. No.-002579-002579 - 200016/1/2000
STATE BANK OF INDIA vs COLLECTOR OF CUSTOMS, BOMBAY
C.A. No.-002935-002935 - 199611/1/2000
M/S WESTON COMPONENTS LTD. vs COMMISIONER OF CUSTOMS, NEW DELHI
C.A. No.-007144-007144 - 19994/1/2000
THE COMMISSIONER OF INCOME TAX, MADRAS vs M/S SUNDARAM SPINNING MILLS
CIVIL APPEAL No. 7434/199715/12/1999
2 Judges
M/S.MOHAN MEAKIN LTD vs COMMNR. OF CENTRAL EXCISE, COCHIN
C.A. No.-007687-007688 - 199714/12/1999
